High Courts13 Feb 1991
Sripatinath Neogi and another Vs Sm. Ira Rani Sur
Calcutta High Court · AIR 1992 Cal 60 : (1991) 1 CALLT 413
Hindu Succession Act, 1956 — Section 23
COURT ARCHIVE
Calcutta High Court judgments, 1991
524 judgments · page 24 of 27
High Courts13 Feb 1991
Commissioner of Income Tax Vs Berger Paints (India) Ltd.
Calcutta High Court · (1992) 196 ITR 818 : (1993) 66 TAXMAN 600
Companies (Profits) Surtax Act, 1964 — Rule 1A
High Courts13 Feb 1991Allowed
Raj Kumar Kedia Vs Collector of Customs
Calcutta High Court · (1993) 44 ECR 329 : (1991) 55 ELT 481
High Courts12 Feb 1991
Sk. Md. Ismail Vs Sk. Anwar Ali and others
Calcutta High Court · AIR 1991 Cal 391
Civil Procedure Code, 1908 (CPC) — Order 21, 11Limitation Act, 1963 — Section 10, 12, 14, 16, 17Registration Act, 1908 — Section 3, 77
High Courts12 Feb 1991
Ashok Kumar Poddar Vs Commissioner of Gift Tax
Calcutta High Court · (1993) 199 ITR 132 : (1995) 81 TAXMAN 14
High Courts12 Feb 1991
Sri Sri Kubereswar Mahadeva Thakur Vs Commissioner of Income Tax
Calcutta High Court · (1992) 196 ITR 649 : (1993) 66 TAXMAN 154
Income Tax Act, 1961 — Section 148, 254, 263, 45
High Courts11 Feb 1991Allowed
Ganges Manufacturing Co. Ltd. Vs Union of India (UOI)
Calcutta High Court · (1992) 40 ECC 325 : (1991) 54 ELT 65
High Courts11 Feb 1991
Steel Authority of India Ltd. and Another Vs Sudhendu Kumar Chakraborty and Others
Calcutta High Court · (1991) 1 CALLT 318
Constitution of India, 1950 — Article 311
High Courts11 Feb 1991
Nebubala Sardar Vs Abdul Aziz Baidya
Calcutta High Court · AIR 1991 Cal 402 : (1991) 2 CALLT 155 : (1991) 1 CHN 318 : 95 CWN 1139
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 100, 151, 47, 47(2)
High Courts11 Feb 1991Allowed
Kassem Gharami and Others Vs Niamat Gharami and Others
Calcutta High Court · (1991) 2 CALLT 118
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts08 Feb 1991
Amin Chand Payarelal Vs Inspecting Assistant Commissioner and Others
Calcutta High Court · (1992) 194 ITR 511 : (1993) 66 TAXMAN 509
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 271(1)
High Courts08 Feb 1991
J.B. Shah Vs Collector of Customs
Calcutta High Court · (1993) 49 ECR 221 : (1991) 55 ELT 333
Customs Act, 1962 — Section 112, 147
High Courts08 Feb 1991Allowed
Chandi Charan Bose Vs West Bengal State Electricity Board
Calcutta High Court · (1994) 1 ILR (Cal) 335
Constitution of India, 1950 — Article 14West Bengal State Electricity Board Employees Service Regulations — Regulation 34
High Courts07 Feb 1991Allowed
Graphite India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1995) 78 TAXMAN 391
Income Tax Act, 1961 — Section 143(3), 154, 210, 214, 251
High Courts07 Feb 1991Allowed
Mousumi Chakraborty Vs Subrata Guha Roy
Calcutta High Court · 95 CWN 380 : (1991) 2 DMC 74 : (1992) 1 ILR (Cal) 130
Hindu Marriage Act, 1955 — Section 12, 7, 8
High Courts07 Feb 1991
Sri Bhadreswar Pandit and others Vs Smt. Puspa Rani Pandit
Calcutta High Court · AIR 1991 Cal 405
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 7 Rule 7, 100Transfer of Property Act, 1882 — Section 105
High Courts05 Feb 1991Dismissed
The Board of Trustees for the Port of Calcutta Vs Sunshine Enterprises
Calcutta High Court · (1992) 1 CALLT 355
Arbitration Act, 1940 — Section 30, 33Major Port Trusts Act, 1963 — Section 120
High Courts05 Feb 1991
Commissioner of Income Tax Vs Holman Climax Manufacturing Ltd.
Calcutta High Court · (1992) 196 ITR 698
Income Tax Act, 1961 — Section 36(1), 37Payment of Bonus Act, 1965 — Section 31A
High Courts05 Feb 1991
Commissioner of Wealth Tax Vs Ramnarayan Bhojnagarwala
Calcutta High Court · (1992) 104 CTR 50 : (1992) 194 ITR 489 : (1993) 69 TAXMAN 328
Wealth Tax Act, 1957 — Section 25, 25(2)
High Courts04 Feb 1991
Mahadeb Khan and Another Vs The State of West Bengal and Others
Calcutta High Court · (1992) 1 CALLT 66
Constitution of India, 1950 — Article 226