High Courts02 Aug 1983Allowed
Ajit Kumar Gayen and Others Vs Jyotsna Pal and Another
Calcutta High Court · 86 CWN 1000
Criminal Procedure Code, 1973 (CrPC) — Section 320(8)Penal Code, 1860 (IPC) — Section 109, 494
COURT ARCHIVE
Calcutta High Court judgments, 1983
297 judgments · page 6 of 15
High Courts02 Aug 1983Dismissed
P. Dutta Vs Union of India and Others
Calcutta High Court · 86 CWN 990
Railway Protection Force Act, 1957 — Section 15
High Courts01 Aug 1983
National Cotton Mills and Others Vs Assistant Registrar of Companies and Another
Calcutta High Court · (1983) 1 CALLT 26 : (1984) 56 CompCas 222 : 87 CWN 1038
Companies Act, 1956 — Section 159, 162Criminal Procedure Code, 1973 (CrPC) — Section 200, 468
High Courts28 Jul 1983
Sulekha Works Limited Vs Baren Das
Calcutta High Court · 87 CWN 977 : (1983) 2 LLJ 501
Payment of Wages Act, 1936 — Section 15, 22
High Courts28 Jul 1983Dismissed
Binapani Ghosh and Anr Vs State and Another
Calcutta High Court · 86 CWN 1004
Criminal Procedure Code, 1973 (CrPC) — Section 144(2), 195(1), 195(1), 195(1)(a), 195(1)(a)Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts25 Jul 1983Allowed
Asoke Kumar Jain Vs State of West Bengal
Calcutta High Court · 86 CWN 975
High Courts22 Jul 1983
Indian Rayon Corporation Ltd. Vs Union of India (UOI)
Calcutta High Court · (1994) 53 ECR 258 : (1992) 58 ELT 178
Central Excise Rules, 1944 — Rule 8
High Courts22 Jul 1983
Calcutta Metropolitan Development Authority Vs S.K. Bose and Others
Calcutta High Court · (1983) 1 CALLT 146 : (1983) CriLJ 1661 : 91 CWN 128
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157Penal Code, 1860 (IPC) — Section 120B, 378, 420
High Courts21 Jul 1983Dismissed
William Jacks and Co. (India) Ltd. Vs Sm. Sumitra Sen
Calcutta High Court · AIR 1984 Cal 12 : 87 CWN 1016
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 14, 5
High Courts21 Jul 1983Dismissed
Sm. Lakhapati Debi Jaiswal Vs Bhagati Pressing Co.
Calcutta High Court · 86 CWN 973
Civil Procedure Code, 1908 (CPC) — Section 115, 9
High Courts20 Jul 1983Allowed
Rina Ganguly Vs Rashbeharl Ganguly
Calcutta High Court · 86 CWN 1076
Criminal Procedure Code, 1973 (CrPC) — Section 123, 125, 126, 126(2), 397General Clauses Act, 1897 — Section 27Limitation Act, 1963 — Section 5
High Courts20 Jul 1983
Bina Ganguli Vs Rash Behari Ganguli
Calcutta High Court · (1983) CriLJ 1672
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 162, 397General Clauses Act, 1897 — Section 27Limitation Act, 1963 — Section 5
High Courts19 Jul 1983
Milan Kumar Mukherjee Vs Union of India (UOI) and Others
Calcutta High Court · (1984) 149 ITR 730
Bengal Public Demands Recovery Act, 1913 — Section 16
High Courts19 Jul 1983Partly Allowed
Inder Sengupta Vs Sm. Prova Rani Chakraborty and Another
Calcutta High Court · AIR 1985 Cal 218 : 88 CWN 379
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(3A), 17(4)
High Courts18 Jul 1983
Commissioner of Income Tax Vs Ramchandra Poddar Charitable Trust
Calcutta High Court · (1987) 164 ITR 666 : (1986) 26 TAXMAN 512
Income Tax Act, 1961 — Section 11, 11(1)
High Courts18 Jul 1983Dismissed
Burjor Madan Vs United India Insurance Co. and Another
Calcutta High Court · 88 CWN 424
Contract Act, 1872 — Section 7
High Courts18 Jul 1983Allowed
Ganesh Chandra Mukherjee Vs National Textile Corpn. (West Bengal, Assam, Bihar and Orissa) Ltd. and Others
Calcutta High Court · 86 CWN 960
Constitution of India, 1950 — Article 12, 311
High Courts18 Jul 1983
Nilsin Company Vs Collector of Central Excise and Others
Calcutta High Court · 88 CWN 253 : (1984) 2 ECC 278 : (1985) 22 ELT 739
Central Excises and Salt Act, 1944 — Section 2, 25, 3
High Courts18 Jul 1983
Star Iron Works (P.) Ltd. and Another Vs Commissioner of Commercial Taxes and Others
Calcutta High Court · (1984) 56 STC 27
Constitution of India, 1950 — Article 14, 19, 226Criminal Procedure Code, 1973 (CrPC) — Section 165
High Courts18 Jul 1983
Raj Ballav Das and Others Vs Haripada Das and Others
Calcutta High Court · AIR 1985 Cal 2
Evidence Act, 1872 — Section 101, 3, 92Limitation Act, 1963 — Article 113, 58Transfer of Property Act, 1882 — Section 41