High Courts12 Sept 1983Allowed
Sasadhar Samanta Vs State of West Bengal
Calcutta High Court · AIR 1985 Cal 166
West Bengal Estates Acquisition Act, 1953 — Section 10(2)
COURT ARCHIVE
Calcutta High Court judgments, 1983
297 judgments · page 4 of 15
High Courts09 Sept 1983
India Photographic Co. Ltd. Vs Mr. Saumitra Mohan Kumar
Calcutta High Court · 87 CWN 1115 : (1984) 1 LLJ 471
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Sept 1983
Jugal Kishore Laha and Others Vs State
Calcutta High Court · (1984) CriLJ 360
Civil Procedure Code, 1908 (CPC) — Section 154Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 11
High Courts06 Sept 1983
In Re: Suprovat Ghosh and Others
Calcutta High Court · AIR 1984 Cal 1
Land Acquisition Act, 1894 — Section 11, 31(1), 55Land Acquisition Rules — Rule 10
High Courts06 Sept 1983Dismissed
Union of India (UOI) Vs Straw Products Ltd.
Calcutta High Court · AIR 1984 Cal 291
Constitution of India, 1950 — Article 14Railways Act, 1890 — Section 26
High Courts06 Sept 1983
M/s. Jiia Ens Vs Hindusthan ICE and Cold Storage Co. Ltd.
Calcutta High Court · 88 CWN 78
West Bengal Premises Tenancy Act, 1956 — Section 17, 17(2), 17(2)(a), 17(2A)
High Courts05 Sept 1983
In Re: State of West Bengal and Others
Calcutta High Court · 88 CWN 515
Constitution of India, 1950 — Article 226
High Courts02 Sept 1983
Rungta Sons (P) Ltd. and Another Vs Collector of Customs and Others
Calcutta High Court · (1986) 23 ELT 14
Constitution of India, 1950 — Article 14, 19(1), 21Customs Act, 1962 — Section 142Passports Act, 1967 — Section 10(3)
High Courts01 Sept 1983Allowed
Employers of Cinema Exhibitors Industry in West Bengal Vs State of West Bengal and Others
Calcutta High Court · 88 CWN 206
Industrial Disputes Act, 1947 — Section 10, 12, 12(4), 12(6), 20
High Courts01 Sept 1983
In Re: Santanu Dan
Calcutta High Court · AIR 1984 Cal 178
Calcutta University Act, 1966 — Section 53Calcutta University Regulations, 1951 — Regulation 4Constitution of India, 1950 — Article 14, 19
High Courts01 Sept 1983
Mrs. Usha Uthup Vs State of West Bengal and Others
Calcutta High Court · AIR 1984 Cal 268
Constitution of India, 1950 — Article 12, 14, 19(1), 19(2), 226West Bengal Mahajati Sadan Act, 1949 — Section 10, 12, 15, 4, 5
High Courts01 Sept 1983Dismissed
Sugandha Roy Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1983 Cal 468
Constitution (Ninth Amendment) Act, 1960 — Section 3(1)Constitution of India, 1950 — Article 1(3), 368, 51
High Courts30 Aug 1983
Subir Chowdhury Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1984 Cal 7
Constitution of India, 1950 — Article 124(3), 14, 19, 217(1), 217(2)
High Courts26 Aug 1983
Gour Chandra Pandit Vs State of West Bengal and Others
Calcutta High Court · (1984) CriLJ 203 : 88 CWN 133
Penal Code, 1860 (IPC) — Section 147, 323, 325, 447
High Courts26 Aug 1983
Kashinath Goswami Vs Bishnupada Mukherjee
Calcutta High Court · 88 CWN 1
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Penal Code, 1860 (IPC) — Section 403, 406
High Courts25 Aug 1983
Abdul Bari and Others Vs State of West Bengal and Others
Calcutta High Court · 87 CWN 1108
Penal Code, 1860 (IPC) — Section 148, 149, 307, 324, 326
High Courts25 Aug 1983Dismissed
Lakshmi Tractors Co. Vs Official Liquidator
Calcutta High Court · (1986) 59 CompCas 362
Companies Act, 1956 — Section 446(2)
High Courts25 Aug 1983Allowed
Abdul Mannan Vs Returning Officer and Others
Calcutta High Court · 88 CWN 138
High Courts24 Aug 1983
Mt. Aziza Khatun and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1984 Cal 326 : 88 CWN 103
Bengal Wakf Act, 1934 — Section 40Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Constitution of India, 1950 — Article 226
High Courts24 Aug 1983Dismissed
Bank of India Vs Govind Devi Binani and Others
Calcutta High Court · 88 CWN 127
Constitution of India, 1950 — Article 133(i)(a), 134(a)Transfer of Property Act, 1882 — Section 106, 107, 116, 14West Bengal Premises Tenancy Act, 1956 — Section 3, 3(1)(b)