High Courts15 Jul 1983Allowed
Hihir Kr. Singh Vs A.D.M. and Others
Calcutta High Court · AIR 1983 Cal 426 : 87 CWN 1098
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments, 1983
297 judgments · page 7 of 15
High Courts15 Jul 1983
Bhagirathi Co-operative Joint Farming Society Ltd. Vs Howrah Zilla Parishad
Calcutta High Court · AIR 1984 Cal 125 : 87 CWN 981
High Courts15 Jul 1983Allowed
Gadadhar Das and Others Vs Santosh Kumar Mukherjee
Calcutta High Court · 86 CWN 1043
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, 115, 36West Bengal Premises Tenancy Act, 1956 — Section 31, 36
High Courts15 Jul 1983Allowed
Mihir Kr. Singh Vs A.D.M. and Others
Calcutta High Court · 86 CWN 1098
Constitution of India, 1950 — Article 226West Bengal Land Reforms Act, 1955 — Section 14T
High Courts14 Jul 1983
Brooke Bond India Ltd. and Another Vs Union of India (UOI) and Others
Calcutta High Court · (1988) 34 ELT 590
Central Excises and Salt Act, 1944 — Section 2Transfer of Property Act, 1882 — Section 106
High Courts14 Jul 1983
Gopal Chakraborty Vs Sm. Sabitamoyee Ghosh and Others
Calcutta High Court · AIR 1984 Cal 47 : 87 CWN 952
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5, 115
High Courts14 Jul 1983
Lipton (India) Limited and Another Vs State of West Bengal and Others
Calcutta High Court · AIR 1984 Cal 109 : (1984) 1 CALLT 87 : (1984) 1 CHN 6
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114West Bengal Shops and Establishments Act, 1963 — Section 2(13)
High Courts13 Jul 1983Allowed
Orient Paper Industries Ltd. Vs Union of India and Others
Calcutta High Court · 86 CWN 887
High Courts11 Jul 1983
Commissioner of Income Tax Vs Mcleod and Co. Ltd.
Calcutta High Court · (1986) 56 CTR 19 : (1987) 164 ITR 681 : (1986) 28 TAXMAN 606
Income Tax Act, 1922 — Section 10(2)
High Courts07 Jul 1983
Barka Rajwar and Others Vs The State
Calcutta High Court · (1983) CriLJ 1851
Penal Code, 1860 (IPC) — Section 395
High Courts06 Jul 1983Allowed
Champalal Lakhotia Vs S.K. Mondal
Calcutta High Court · 86 CWN 859
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 401, 482Penal Code, 1860 (IPC) — Section 21
High Courts05 Jul 1983
Balai Lall Banerjee and Others Vs Debaki Kumar Ganguly and Others
Calcutta High Court · AIR 1984 Cal 16 : 87 CWN 1020
Civil Procedure Code, 1908 (CPC) — Section 2(2)Succession Act, 1925 — Section 276, 278, 299
High Courts05 Jul 1983Allowed
R.K. Datta Vs E.S.I. and Others
Calcutta High Court · 86 CWN 932
Employees State Insurance Act, 1948 — Section 2, 85(a)
High Courts30 Jun 1983
Commissioner of Income Tax Vs Sijua (Jharriah) Electric Supply Co. Ltd.
Calcutta High Court · (1983) 37 CTR 319 : (1984) 145 ITR 740
High Courts28 Jun 1983
In Re: M/s. Ambika Cold Storage
Calcutta High Court · 86 CWN 933
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 24, 26
High Courts27 Jun 1983
Commissioner of Income Tax Vs Ellenbarrie Tea Company Ltd.
Calcutta High Court · (1983) 37 CTR 331 : (1984) 146 ITR 617 : (1984) 17 TAXMAN 82
Income Tax Act, 1961 — Section 154, 80M
High Courts27 Jun 1983Dismissed
Smt. Nanda Ghosh Dastidar and Others Vs Guru Nanak Education Trust and Others
Calcutta High Court · AIR 1984 Cal 40
Constitution of India, 1950 — Article 30
High Courts27 Jun 1983
Ganpatrai Agarwall Vs The Fertiliser Corporation of India
Calcutta High Court · AIR 1984 Cal 35
Arbitration Act, 1940 — Section 31, 31(4)Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
High Courts27 Jun 1983
Commissioner of Income Tax Vs C.L. Bahri and Sons
Calcutta High Court · (1984) 40 CTR 195 : (1984) 149 ITR 195 : (1985) 20 TAXMAN 193
Income Tax Act, 1922 — Section 22(1)Income Tax Act, 1961 — Section 148, 271, 271(1), 297(2)
High Courts24 Jun 1983
Dr. B.N. Mitra Vs Indian Airlines
Calcutta High Court · 87 CWN 917 : (1983) 2 LLJ 350