High Courts22 Mar 1983

Lala Sk. Vs The State

Calcutta High Court · (1983) CriLJ 1675 : 87 CWN 556

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 201, 302, 84
High Courts21 Mar 1983Dismissed

In Re: Tapan Bhattacharjee

Calcutta High Court · 86 CWN 546

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 104, Order 21 Rule 97, Order 21 Rule 99
High Courts18 Mar 1983

Gofur Sheikh Vs The State

Calcutta High Court · 87 CWN 565

Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Penal Code, 1860 (IPC) — Section 395, 396, 412