High Courts19 Apr 1983Dismissed

In Re: M.L. Shaw and Another

Calcutta High Court · AIR 1984 Cal 22 : (1986) 59 CompCas 312 : 87 CWN 682 : (1983) 2 LLJ 305

Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 12, 226
High Courts19 Apr 1983

Binapani Debi Vs Ajit Banerjee

Calcutta High Court · (1983) CriLJ 1440

Criminal Procedure Code, 1973 (CrPC) — Section 342, 378Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 109, 494