High Courts11 May 1983
Kapur and Co. (P.) Ltd. Vs Commissioner of Income Tax and Others
Calcutta High Court · (1984) 148 ITR 636
Income Tax Act, 1961 — Section 139(1), 264, 271(1)
COURT ARCHIVE
Calcutta High Court judgments, 1983
297 judgments · page 10 of 15
High Courts10 May 1983Allowed
Arun Kumar Bedi Vs Smt. Anjana Bedi
Calcutta High Court · AIR 1984 Cal 49 : 87 CWN 840
Civil Procedure Code, 1908 (CPC) — Section 20Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts06 May 1983Allowed
Kamalendu Chanda Vs Dilip Kumar Biswas
Calcutta High Court · 86 CWN 834
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 94Criminal Procedure Code, 1973 (CrPC) — Section 144(2), 151West Bengal Premises Tenancy Act, 1956 — Section 17(2), 17(2A)
High Courts06 May 1983Allowed
Deutsche Dampschiffshrts Gessellschaft "Hansa" Bremen Vs Bharat Aluminium Co. Ltd.
Calcutta High Court · (1984) 55 CompCas 727
Companies Act, 1956 — Section 434, 582, 583, 584, 585
High Courts05 May 1983Allowed
East India Photographic Traders'' Association and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1984 Cal 92
West Bengal Societies Registration Act, 1961 — Section 10, 11, 22, 22(1)
High Courts05 May 1983
Paritosh Paruk and Others Vs State of West Bengal and Others
Calcutta High Court · 86 CWN 747
Constitution of India, 1950 — Article 16, 309
High Courts04 May 1983Dismissed
Ex parte: Champalal Jajodia Vs Life Insurance Corporation of India
Calcutta High Court · AIR 1984 Cal 158
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11Limitation Act, 1963 — Article 136Presidency Towns Insolvency Act, 1909 — Section 3, 9(2)
High Courts04 May 1983
Mihir Adhikary Vs The State
Calcutta High Court · (1983) CriLJ 1559 : 87 CWN 723
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 302, 309
High Courts03 May 1983Dismissed
Rajbalhat Union Weaver''s Co-Operative Society Ltd. and Another Vs The State
Calcutta High Court · 86 CWN 660
High Courts03 May 1983
Prem Ratan Vyas Vs Anil Chatterjee and Others
Calcutta High Court · 86 CWN 732
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 93, 94
High Courts02 May 1983
In Re: Siddhartha Apparels P. Ltd.; In Re: Biren Roy Trust
Calcutta High Court · (1986) 59 CompCas 435
Companies Act, 1956 — Section 433, 434
High Courts29 Apr 1983
Mohd. Jebbas Ali Vs Rahima Bibi Mainuddin Mondal Vs Samser Seikh and Others Tarapada Shome Vs Parbati Charan Sarkar and Others
Calcutta High Court · 87 CWN 797
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13, 19, 3, 8Civil Procedure Code, 1908 (CPC) — Section 141, 21, 21AWEST BENGAL LAND REFORMS ACT, 1955 — Section 2, 24, 57, 6, 8
High Courts29 Apr 1983
Surendra Chandra Bhowmick Vs Pritimoyee Gupta and Others
Calcutta High Court · 86 CWN 719
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1(2), Order 9 Rule 13, 141West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 17, 17(1), 17(2)
High Courts29 Apr 1983Allowed
Jayanta Banerjee Vs Beldanga Block 1, Co-Op. Marketing Society and Others
Calcutta High Court · 86 CWN 638
Bengal General Clauses Act, 1899 — Section 3(32)Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 73
High Courts28 Apr 1983
Rallis India Ltd. Vs State of West Bengal and Others
Calcutta High Court · 87 CWN 688 : (1983) 2 LLJ 293
Constitution of India, 1950 — Article 136, 22, 226Industrial Disputes Act, 1947 — Section 10, 2, 2A
High Courts27 Apr 1983
Satya Ranjan Chowdhury Vs Commr. of Police, Calcutta and Others
Calcutta High Court · 86 CWN 1009
High Courts25 Apr 1983
Dibakar Das Vs Sub-Divisional Officer and Others
Calcutta High Court · (1983) 04 CAL CK 0009
WEST BENGAL LAND REFORMS ACT, 1955 — Section 16, 17
High Courts22 Apr 1983Allowed
Sanjay Sinha Vs The State and Others
Calcutta High Court · 86 CWN 821
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Urban Land (Ceiling and Regulation) Act, 1976 — Section 26, 26(1)
High Courts22 Apr 1983Allowed
Tridandeeswami Bhakti Kusum Sraman Maharaj and Others Vs Mayapore Sree Chaitanya Math and Others
Calcutta High Court · AIR 1983 Cal 420 : 87 CWN 1081
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts20 Apr 1983Allowed
Banshidhar Misra and Others Vs State of West Bengal
Calcutta High Court · 86 CWN 810
Constitution of India, 1950 — Article 162, 226