High Courts05 Nov 1981Allowed
Smt. Rita Roy Vs Sitesh Chandra Bhadra Roy
Calcutta High Court · AIR 1982 Cal 138 : 86 CWN 167
Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 114Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Calcutta High Court judgments, 1981
409 judgments · page 4 of 21
High Courts05 Nov 1981
Prasant Chandra Sen Vs United Commercial Bank and Another
Calcutta High Court · AIR 1982 Cal 555
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Nov 1981
Simon Carves India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1983) 141 ITR 712
Income Tax Act, 1961 — Section 40, 43(1)
High Courts04 Nov 1981
Maharani Kamsundari Vs Durganand Jha and Others
Calcutta High Court · AIR 1982 Cal 151
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts04 Nov 1981Allowed
Steel Authority of India Ltd. Vs Transworld Marine Ltd. and Another
Calcutta High Court · AIR 1982 Cal 161
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Contract Act, 1872 — Section 230
High Courts02 Nov 1981
Commissioner of Income Tax Vs Texmaco Ltd.
Calcutta High Court · (1982) 29 CTR 64 : (1983) 141 ITR 531
Income Tax (Computation of Capital of Industrial Undertakings) Rules, 1949 — Rule 3(1)Income Tax Act, 1922 — Section 10(5), 15CIncome Tax Act, 1961 — Section 43(6)
High Courts25 Sept 1981Allowed
In Re Hriday Biswas
Calcutta High Court · 86 CWN 1005
Criminal Procedure Code, 1973 (CrPC) — Section 107(1), 111, 112, 113, 129Penal Code, 1860 (IPC) — Section 141, 149, 151, 154, 188Police Act, 1861 — Section 20, 23, 44
High Courts25 Sept 1981
Kumar Veda Kantha Sinha Roy Vs The State of West Bengal and Others
Calcutta High Court · AIR 1982 Cal 307
Constitution of India, 1950 — Article 226Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8
High Courts24 Sept 1981Allowed
Smt. Gita Mitra Vs Hemanta Kumar Mitra
Calcutta High Court · AIR 1982 Cal 336 : 86 CWN 174
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts24 Sept 1981
Dutta and Associates and Another Vs State of West Bengal and Others
Calcutta High Court · AIR 1982 Cal 225
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106, 111, 116
High Courts24 Sept 1981Dismissed
State of West Bengal Vs Tapan Kumar Sen
Calcutta High Court · 86 CWN 121
Constitution of India, 1950 — Article 12, 14, 16, 226, 234
High Courts23 Sept 1981Allowed
Netai Mohan Saha Vs The State of West Bengal and Others
Calcutta High Court · (1983) 52 STC 329
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 301
High Courts23 Sept 1981
Eastern Coal Fields Ltd. Vs Regional Labour Commissioner, (Central) and Others
Calcutta High Court · (1981) 09 CAL CK 0006
Payment of Gratuity Act, 1972 — Section 14, 2, 4
High Courts23 Sept 1981
Naresh Chandra Das Vs Seventh Industrial Tribunal and Others
Calcutta High Court · (1982) 2 LLJ 64
Industrial Disputes Act, 1947 — Section 2, 25F, 25FF, 25FFF, 33
High Courts22 Sept 1981
Commissioner of Income Tax Vs State Bank of India
Calcutta High Court · (1983) 141 ITR 37 : (1982) 10 TAXMAN 302
Income Tax Act, 1961 — Section 18, 86A
High Courts22 Sept 1981
Commissioner of Income Tax Vs S.F. India Ltd.
Calcutta High Court · (1982) 26 CTR 387 : (1982) 135 ITR 382
High Courts21 Sept 1981
Commissioner of Income Tax Vs Prabhabati Bansali
Calcutta High Court · (1982) 29 CTR 15 : (1983) 141 ITR 419 : (1982) 9 TAXMAN 244
Income Tax Act, 1961 — Section 23
High Courts19 Sept 1981
The India Jute Co. Ltd. Vs The Assistant Collector, Central Excise and Others
Calcutta High Court · (1981) ECR 545D
High Courts16 Sept 1981Allowed
Sudhu Ram Yadav Vs Board of Trustees, Calcutta Port Trust and Others
Calcutta High Court · (1981) 09 CAL CK 0010
Constitution of India, 1950 — Article 12, 14, 226
High Courts15 Sept 1981
Commissioner of Income Tax Vs Binani Investment Co. (P.) Ltd.
Calcutta High Court · (1982) 138 ITR 845
Income Tax Act, 1961 — Section 104