High Courts07 Dec 1981
Siddheswari Roy and Others Vs Probodh Chandra Roy
Calcutta High Court · 86 CWN 343
COURT ARCHIVE
Calcutta High Court judgments, 1981
409 judgments · page 2 of 21
High Courts07 Dec 1981
Basudeo Mondal and Others Vs Dud Kr. Pramanick and Another
Calcutta High Court · (1982) CriLJ 1654 : 86 CWN 226
Criminal Procedure Code, 1973 (CrPC) — Section 145, 192, 202, 319, 447Penal Code, 1860 (IPC) — Section 379
High Courts07 Dec 1981
Panchanan-Singh Vs Revenue Officer Etc. and Others
Calcutta High Court · 86 CWN 954
Constitution of India, 1950 — Article 13, 14, 19(1)(f), 300A, 31AWest Bengal Land Reforms Act, 1955 — Section 14K(c), 14K(c)(i), 14K(c)(ii), 14T
High Courts04 Dec 1981
Rama Prosad Majumder Vs State of West Bengal
Calcutta High Court · (1981) 12 CAL CK 0003
COMPANIES ACT, 1956 — Section 237
High Courts03 Dec 1981Dismissed
D.R. Punjab Montogomery Transport Co. and Another Vs Raghuvanshi Pvt. Ltd. and Another
Calcutta High Court · AIR 1983 Cal 343 : (1982) 2 CompLJ 74 : 86 CWN 759
Evidence Act, 1872 — Section 115, 145, 3Transfer of Property Act, 1882 — Section 105
High Courts03 Dec 1981Dismissed
D.R. Punjab Montogomery Transport Co. and Others Vs Raghuvanshi Private Ltd. and Others
Calcutta High Court · 86 CWN 759
High Courts02 Dec 1981Dismissed
In Re: Anil Kumar Ghosh
Calcutta High Court · 86 CWN 194
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(C), Order 9 Rule 13, Order 9 Rule 9, 141, 151
High Courts02 Dec 1981
Rama Prosad Majumdar Vs State of West Bengal and Others
Calcutta High Court · 86 CWN 259
Companies Act, 1956 — Section 237(b)West Bengal Board Of Secondary Education Act, 1963 — Section 23(2), 28, 28(2), 29
High Courts01 Dec 1981
Commissioner of Income Tax Vs Braithwaite, Burn and Jessop Construction Co. Ltd.
Calcutta High Court · (1982) 138 ITR 768
Companies (Profits) Surtax Act, 1964 — Rule 1
High Courts01 Dec 1981Dismissed
Thakuruddin Ramjash, a firm Vs Sourendra Nath Mukherjee
Calcutta High Court · AIR 1982 Cal 133 : 86 CWN 230
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11Transfer of Property Act, 1882 — Section 111, 116
High Courts01 Dec 1981Allowed
Lalit Mohan Mondal Vs Profulla Kumar Mondal (Deceased through his L. Rs.) Profulla Kumar Mondal (Deceased through his L. Rs.) Vs Lalit Mohan Mondal
Calcutta High Court · AIR 1982 Cal 52 : 86 CWN 398
Hindu Succession Act, 1956 — Section 14(1)Succession Act, 1925 — Section 84
High Courts01 Dec 1981Allowed
Lalit Mohan Mondal and Another Vs Uma Rani Mondal and Others
Calcutta High Court · AIR 1982 Cal 52 : 86 CWN 398
Hindu Succession Act, 1956 — Section 14Succession Act, 1925 — Section 87, 88
High Courts30 Nov 1981Allowed
Narendra Nath Pal Choudhury and Another Vs G.L. Malhotra and Others
Calcutta High Court · AIR 1982 Cal 358
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts30 Nov 1981
Commissioner of Income Tax Vs Hewitt Robins
Calcutta High Court · (1983) 141 ITR 278 : (1982) 9 TAXMAN 250
Income Tax Act, 1961 — Section 256(1)
High Courts27 Nov 1981
Snow White Food Products Co. Ltd. Vs Commissioner of Income Tax (No. 1)
Calcutta High Court · (1983) 141 ITR 847
Income Tax Act, 1961 — Section 144, 145
High Courts27 Nov 1981
Snow White Food Products Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1982) 29 CTR 8 : (1983) 141 ITR 861
Income Tax Act, 1961 — Section 145
High Courts26 Nov 1981
Commissioner of Income Tax Vs J.J.H. Industries (P.) Ltd.
Calcutta High Court · (1982) 29 CTR 30 : (1983) 139 ITR 928
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 131, 256
High Courts25 Nov 1981
Rasomay Mitra Vs Smt. Lachmi Todi
Calcutta High Court · AIR 1982 Cal 178
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 137
High Courts25 Nov 1981
Titaghur Paper Mills Co. Ltd. Vs First Industrial Tribunal and Others
Calcutta High Court · (1982) 2 LLJ 288
Industrial Disputes Act, 1947 — Section 10, 12, 2
High Courts24 Nov 1981
Commissioner of Income Tax Vs Nathuram Gokulka
Calcutta High Court · (1982) 30 CTR 791 : (1983) 141 ITR 791
Income Tax Act, 1961 — Section 147, 271(4A)