Deoralia Brothers and Another Vs The State of West Bengal and Others
Calcutta High Court · (1982) 50 STC 113
COURT ARCHIVE
409 judgments · page 16 of 21
Calcutta High Court · (1982) 50 STC 113
Calcutta High Court · 85 CWN 919
Calcutta High Court · AIR 1981 Cal 333 : 85 CWN 918 : 85 CWN 660
Calcutta High Court · (1981) 25 CTR 1 : (1983) 139 ITR 710
Calcutta High Court · AIR 1981 Cal 267 : 85 CWN 671
Calcutta High Court · 85 CWN 788
Calcutta High Court · (1982) 137 ITR 11 : (1981) 7 TAXMAN 407
Calcutta High Court · AIR 1982 Cal 236
Calcutta High Court · AIR 1982 Cal 83 : 85 CWN 825
Calcutta High Court · (1983) 139 ITR 664
Calcutta High Court · AIR 1982 Cal 120 : 85 CWN 675
Calcutta High Court · (1981) 03 CAL CK 0008
Calcutta High Court · AIR 1981 Cal 307
Calcutta High Court · (1982) 134 ITR 674
Calcutta High Court · (1982) 26 CTR 51 : (1982) 137 ITR 126
Calcutta High Court · (1982) 1 CALLT 277 : (1982) 1 CompLJ 52 : 85 CWN 538 : (1981) 131 ITR 578
Calcutta High Court · (1982) 135 ITR 804
Calcutta High Court · (1981) 7 TAXMAN 402
Calcutta High Court · (1983) 54 CompCas 41
Calcutta High Court · (1983) 140 ITR 586 : (1981) 7 TAXMAN 78