High Courts23 Apr 1981
Commissioner of Income Tax Vs Chitpur Pressing Co. (P.) Ltd.
Calcutta High Court · (1982) 133 ITR 426 : (1981) 7 TAXMAN 94
Income Tax Act, 1961 — Section 41(1), 86
COURT ARCHIVE
Calcutta High Court judgments, 1981
409 judgments · page 15 of 21
High Courts23 Apr 1981Allowed
Bimal Sadhan Koley Vs Nikhilesh Koley and Others
Calcutta High Court · 85 CWN 782
West Bengal Land Reforms Act, 1955 — Section 8, 9
High Courts23 Apr 1981
Nitindra Nath Roy Chowdhury and Others Vs Subhas Ch. Kar
Calcutta High Court · AIR 1981 Cal 319 : 85 CWN 915
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 7, Order 39 Rule 7(1), Order 39 Rule 8, Order 39 Rule 8(1)
High Courts23 Apr 1981
Sambhu Nath Sadhukhan Vs Maghesh Kumar Sadhukhan and Others
Calcutta High Court · (1981) CriLJ 1102 : 85 CWN 647
Civil Procedure Code, 1908 (CPC) — Section 115, 141, 151Constitution of India, 1950 — Article 14, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482
High Courts22 Apr 1981
Smt. Ichhabai Panchal Vs Commissioner of Wealth Tax
Calcutta High Court · (1981) 24 CTR 292 : (1982) 137 ITR 232 : (1981) 7 TAXMAN 223
Wealth Tax Act, 1957 — Section 18(1), 18(2A)
High Courts22 Apr 1981
Commissioner of Income Tax Vs Barick Screen Corporation
Calcutta High Court · (1983) 139 ITR 457
Income Tax Act, 1922 — Section 34, 34(1)
High Courts22 Apr 1981
Gayaram Shaw and Another Vs Tarak Nath Shaw and Others
Calcutta High Court · AIR 1981 Cal 211 : 85 CWN 784
Succession Act, 1925 — Section 233
High Courts22 Apr 1981
Controller of Estate Duty Vs Ramendra Nath Banerjee
Calcutta High Court · (1982) 133 ITR 38
Estate Duty Act, 1953 — Section 5, 5(1)
High Courts22 Apr 1981
Commissioner of Income Tax Vs Barick Screen Corpn.
Calcutta High Court · (1981) 7 TAXMAN 304
Income Tax Act, 1922 — Section 34, 34(1), 66(2)Income Tax Act, 1961 — Section 139, 148, 25A(3), 34(1)(a)
High Courts21 Apr 1981
Commissioner of Income Tax, Central-II Vs Kishore Trading Co. Ltd.
Calcutta High Court · (1981) 23 CTR 218 : (1982) 138 ITR 527 : (1981) 7 TAXMAN 88
Income Tax Act, 1961 — Section 256(1)
High Courts20 Apr 1981Dismissed
Mrs. Chintamoni Debi Vs Upendranath Das and Another
Calcutta High Court · AIR 1981 Cal 263 : 85 CWN 894
Hindu Womens Right to Property Act, 1937 — Section 3Succession Act, 1925 — Section 383West Bengal Estates Acquisition Act, 1953 — Section 5
High Courts10 Apr 1981Allowed
Konsumex Vs Anand and Co. and Others
Calcutta High Court · AIR 1981 Cal 298
Carriage of Goods by Sea Act, 1925 — Article 3Evidence Act, 1872 — Section 115
High Courts10 Apr 1981
Smt. Shefali Sarkar Vs Divisional Engineer, Telegraphs Burdwan and Others
Calcutta High Court · 85 CWN 662 : (1981) 2 LLJ 79
Constitution of India, 1950 — Article 311
High Courts09 Apr 1981
Commissioner of Income Tax Vs Hindustan Pilkington Glass Works
Calcutta High Court · (1983) 139 ITR 581 : (1981) 7 TAXMAN 133
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1954 — Section 13Income Tax Act, 1961 — Section 256(1)
High Courts08 Apr 1981
Commissioner of Income Tax Vs Bird and Co. (P.) Ltd.
Calcutta High Court · (1981) 23 CTR 224 : (1982) 133 ITR 40
Companies (Profits) Surtax Act, 1964 — Rule 2
High Courts07 Apr 1981
Commissioner of Income Tax Vs Sugauli Sugar Works P. Ltd.
Calcutta High Court · (1981) 23 CTR 226 : (1983) 140 ITR 286 : (1981) 7 TAXMAN 163
Income Tax Act, 1961 — Section 41(1)
High Courts07 Apr 1981
Sm. Mayarani Dutta Vs Bhupal Banerjee
Calcutta High Court · AIR 1981 Cal 264 : 85 CWN 659 : 85 CWN 658
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1, 115
High Courts07 Apr 1981
Balaram Pramanik and Others Vs Arbinda Pramanik and Others
Calcutta High Court · AIR 1981 Cal 266
Provincial Small Cause Courts Act, 1887 — Article 4Transfer of Property Act, 1882 — Section 41
High Courts07 Apr 1981Allowed
Mohit Kumar Mookherjee and Others Vs Registrar of Companies, West Bengal
Calcutta High Court · 85 CWN 670
Companies Act, 1956 — Section 295(4)Criminal Procedure Code, 1973 (CrPC) — Section 468(2)(b), 470
High Courts06 Apr 1981
Commissioner of Income Tax Vs Smt. Krishwanti Punjabi and Another (L.Rs. of Om Prakash Punjabi)
Calcutta High Court · (1981) 23 CTR 225 : (1983) 139 ITR 703
Income Tax Act, 1922 — Section 23(3)Income Tax Act, 1961 — Section 143(3), 153