High Courts20 Feb 1979
Sirajul Mondal Vs Samejanechha Bibi and Others
Calcutta High Court · 83 CWN 351
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 127(3)(b), 399(2), 399(3)
COURT ARCHIVE
Calcutta High Court judgments, 1979
314 judgments · page 14 of 16
High Courts20 Feb 1979
Life Insurance Corpn. of India Vs Samarendra Nath Roy
Calcutta High Court · AIR 1979 Cal 243
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1Contract Act, 1872 — Section 60
High Courts19 Feb 1979Allowed
Union of India (UOI) Vs Shankar Narayan Gupta
Calcutta High Court · AIR 1979 Cal 185 : 83 CWN 651
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14Transfer of Property Act, 1882 — Section 106
High Courts19 Feb 1979Allowed
Union of India Vs Sankar Narayan Gupta
Calcutta High Court · 83 CWN 651
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14, 19Transfer of Property Act, 1882 — Section 106, 108
High Courts16 Feb 1979
Mrs. Eileen Patrtees D'' Roseire Vs Kumar Jagadish Chandra Singha and Others
Calcutta High Court · AIR 1979 Cal 286 : (1979) 1 CALLT 321 : (1979) 1 CHN 186 : (1979) 1 CompLJ 286 : 83 CWN 595
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts16 Feb 1979
A.S. Mallick and Others Vs Board of Trustees for the Port of Calcutta and Others
Calcutta High Court · AIR 1979 Cal 268 : (1979) 1 CALLT 338 : (1979) 1 CHN 220 : (1979) 1 CompLJ 248
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(3), 47
High Courts16 Feb 1979Allowed
Ambika Pada Chowdhury Vs Radha Rani Basu
Calcutta High Court · 83 CWN 527
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 108, 53AWest Bengal Premises Tenancy Act, 1956 — Section 13(1), 17(1), 17(1), 17(4), 3(2)
High Courts16 Feb 1979
Food Corporation of India and Others Vs Sunil Krishna Samanta
Calcutta High Court · AIR 1979 Cal 193
Arbitration Act, 1940 — Section 8(1)
High Courts15 Feb 1979Dismissed
Mutri Mahatani and Others Vs Ghosal Kaibarta
Calcutta High Court · 83 CWN 750
Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 3, 54West Bengal Land Reforms Act, 1955 — Section 14C
High Courts15 Feb 1979Allowed
Sm. Kalimoyee Ghosh and Others Vs Narendra Nath Ghosh and Others
Calcutta High Court · AIR 1979 Cal 222
Registration Act, 1908 — Section 17, 49
High Courts15 Feb 1979Dismissed
Amit Mukherjee Vs Sm. Bibhabati Dasi and Others
Calcutta High Court · AIR 1979 Cal 344 : 83 CWN 500
Provincial Insolvency Act, 1920 — Section 28(2), 55, 59Transfer of Property Act, 1882 — Section 41
High Courts15 Feb 1979
Kumar Financing Corporation Vs Commissioner of Income Tax, Central
Calcutta High Court · (1980) 122 ITR 192
Income Tax Act, 1922 — Section 26A
High Courts15 Feb 1979
The Bengal National Textile Mills Ltd. Vs C.T.A. Pillai, Jt. Secretary and Others
Calcutta High Court · (1979) CENCUS 319 : 83 CWN 852 : (1979) 4 ELT 664
Central Excises and Salt Act, 1944 — Item 18
High Courts13 Feb 1979
Commissioner of Income Tax Vs Bankim Chandra Dutt
Calcutta High Court · (1979) 118 ITR 456
Income Tax Act, 1961 — Section 271(1)
High Courts13 Feb 1979
Naba Krishna Chakrabarty Vs Calcutta State Transport Corporation and Others
Calcutta High Court · 83 CWN 897
Industrial Disputes Act, 1947 — Section 33
High Courts13 Feb 1979
Union of India (UOI) Vs Deben Adhicary
Calcutta High Court · AIR 1979 Cal 230 : 83 CWN 426
Constitution of India, 1950 — Article 31C, 39Defence of India Act, 1939 — Section 19, 19(1)Land Acquisition Act, 1894 — Section 23(2)
High Courts13 Feb 1979Allowed
Commissioners of Rishra Municipality Vs Anil Kumar Mustafi
Calcutta High Court · 83 CWN 888
Bengal Municipal Act, 1932 — Section 149, 149A(2), 150, 330, 330(1)Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1963 — Section 4
High Courts13 Feb 1979
Aparna Kumar Dhargupta Vs United Industrial Bank Ltd.
Calcutta High Court · (1979) 1 LLJ 478
Industrial Disputes Act, 1947 — Section 2
High Courts12 Feb 1979
Sahiram Chowdhury Vs Sm. Laxmi Devi Goel
Calcutta High Court · AIR 1980 Cal 128
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 105, 108(1)West Bengal Premises Tenancy Act, 1956 — Section 17(3)
High Courts12 Feb 1979
Commissioner of Income Tax (Central) Vs General Assurance Society Ltd.
Calcutta High Court · (1980) 121 ITR 727
Income Tax Act, 1922 — Section 10(1), 12BLife Insurance Corporation Act, 1956 — Section 16, 7, 7(2)