High Courts14 Mar 1979
Satyendra Chunder Ghose Vs Wealth Tax Officer and Others
Calcutta High Court · (1980) 126 ITR 102
Wealth Tax Act, 1957 — Section 16A, 17
COURT ARCHIVE
Calcutta High Court judgments, 1979
314 judgments · page 13 of 16
High Courts12 Mar 1979
Monimala Bose and Others Vs Bhusan Mondal
Calcutta High Court · 83 CWN 712
West Bengal Land Reforms Act, 1955 — Section 16A, 17, 18, 18(1), 19
High Courts12 Mar 1979Allowed
Indo Burma Forest Syndicate Vs Nitai Charan Haldar
Calcutta High Court · AIR 1979 Cal 219
Calcutta Thika Tenancy Act, 1949 — Section 30
High Courts09 Mar 1979
Commissioner of Income Tax (Central) Vs Coochbehar Trading Co. Pvt. Ltd.
Calcutta High Court · (1979) 120 ITR 535
Income Tax Act, 1922 — Section 23A
High Courts09 Mar 1979
Commissioner of Income Tax Vs Chhyabani (P.) Ltd.
Calcutta High Court · (1980) 121 ITR 644
Income Tax Act, 1961 — Section 297(2), 3(1), 6, 68
High Courts08 Mar 1979Dismissed
A. Tosh and Sons (P.) Ltd. Vs Asst. Collector of Customs and Others
Calcutta High Court · AIR 1979 Cal 386
Constitution of India, 1950 — Article 226Foreign Exchange Regulation Act, 1973 — Section 12(1), 18, 18(1)
High Courts08 Mar 1979
Haripada Das Vs Sristidhar Chakraborty
Calcutta High Court · AIR 1979 Cal 221
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17West Bengal Premises Tenancy Act, 1956 — Section 13(3A)
High Courts07 Mar 1979Dismissed
Biswanath Mullick Vs Netai Chandra Mullick and Others
Calcutta High Court · 83 CWN 569
Registration Act, 1908 — Section 38Succession Act, 1925 — Section 59, 61, 62, 63
High Courts06 Mar 1979
Calcutta Port Sramik Union Vs Bengal River Transport Assn. Ltd. and Others
Calcutta High Court · (1979) 2 LLJ 151
DOCK WORKERS (REGULATION OF EMPLOYMENT) ACT, 1948 — Section 1, 2, 4Industrial Disputes Act, 1947 — Section 10, 33B, 7B
High Courts06 Mar 1979Dismissed
Sarajini Nag and Others Vs State of West Bengal and Others
Calcutta High Court · (1980) 45 STC 260
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 286
High Courts05 Mar 1979
Shri Mahadeolal Khaitan and Another Vs Union of India (UOI) and Others
Calcutta High Court · (1979) CENCUS 484
Gold (Control) Act, 1968 — Section 116(2)
High Courts02 Mar 1979Dismissed
Inchek Tyre Limited Vs Assistant Collector of Customs and Others
Calcutta High Court · (1979) CENCUS 360 : (1979) 4 ELT 236
Constitution of India, 1950 — Article 226, 265Tariff Act, 1934 — Section 27
High Courts02 Mar 1979
Rajkumar Agarwalla and Another Vs University of Calcutta
Calcutta High Court · AIR 1979 Cal 393
Constitution of India, 1950 — Article 226
High Courts01 Mar 1979Allowed
Sibanibala Das and Others Vs Municipal Corporation of Chandernagore
Calcutta High Court · 83 CWN 799
Bengal Municipal Act, 1932 — Section 123, 535Companies Act, 1956 — Section 2(32)
High Courts26 Feb 1979
Ganga Properties Vs Income Tax Officer
Calcutta High Court · (1979) 118 ITR 447
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 35Income Tax Act, 1961 — Section 147, 154, 263(1), 263(2), 55A
High Courts26 Feb 1979
SUBHKARAN CHOWDHURY AND OTHERS Vs INSPECTING ASSISTANT COMMISSIONER OF Income Tax, ACQUISITION RANGE I, AND OTHERS.
Calcutta High Court · (1979) 118 ITR 777
Income Tax Act, 1961 — Section 269C(1)(b), 269C(2), 269C(2)(b), 269D(1)
High Courts23 Feb 1979
Sisir Kumar Chowdhury Vs State of West Bengal and Others
Calcutta High Court · (1981) 2 LLJ 94
High Courts23 Feb 1979
Ranjit Guha Niyogi and Others Vs State of West Bengal and Others
Calcutta High Court · 83 CWN 480
Advocates Act, 1961 — Section 24, 49Constitution of India, 1950 — Article 165, 166(3), 166(5), 226, 309Criminal Procedure Code, 1973 (CrPC) — Section 197, 225
High Courts22 Feb 1979
Sushil Kumar Mondal and Another Vs S.K. Guljar and Others
Calcutta High Court · AIR 1979 Cal 265
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2), Order 22 Rule 9, 115
High Courts22 Feb 1979Dismissed
Debi Jhora Tea Co. Ltd. Vs Barendra Krishna Bhowmick and Others
Calcutta High Court · (1980) 50 CompCas 771
Companies Act, 1956 — Section 397, 398, 402, 403, 406