COURT ARCHIVE

Calcutta High Court judgments, 1979

314 judgments · page 16 of 16

High Courts24 Jan 1979

Satyanarayan Kamal Kumar Vs Birendra Pr. Singh and Another

Calcutta High Court · AIR 1979 Cal 197

Bengal Money Lenders Act, 1940 — Section 2(13), 2(14), 2(9), 40(1)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7, 15Contract Act, 1872 — Section 126

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High Courts19 Jan 1979Allowed

State of West Bengal Vs Bimal Kumar Sinha Sahas Roy and Another

Calcutta High Court · AIR 1979 Cal 399

Civil Procedure Code, 1908 (CPC) — Order 27 Rule 5, 115

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High Courts19 Jan 1979Dismissed

Tapan Kumar Paul Vs Krishna Kanta Paul and Others

Calcutta High Court · AIR 1980 Cal 28

Arbitration Act, 1940 — Section 30

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High Courts18 Jan 1979Dismissed

Jagadish Prosad Agarwalla Vs State of West Bengal and Others

Calcutta High Court · (1979) 44 STC 412

Bengal Finance (Sales Tax) Act, 1941 — Section 5(1)(aa)

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High Courts18 Jan 1979

Commissioner of Income Tax Vs Mangolia Dairy Products

Calcutta High Court · (1979) 119 ITR 26 : (1979) 2 TAXMAN 148

Income Tax Act, 1961 — Section 32(1), 80J(4)

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High Courts16 Jan 1979Dismissed

Musst. Jolakha Khatoon and Others Vs Sushil K. Mondal and Others

Calcutta High Court · (1979) 01 CAL CK 0001

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5

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High Courts15 Jan 1979

American Express International Banking Corporation Vs Union of India (UOI) and Others

Calcutta High Court · 83 CWN 439 : (1979) 2 LLJ 22

Industrial Disputes Act, 1947 — Section 10

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High Courts15 Jan 1979

Ramsankar Banerjee and Others Vs Regional Transport Authority and Others

Calcutta High Court · 83 CWN 423

Penal Code, 1860 (IPC) — Section 279, 337

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High Courts15 Jan 1979

State of West Bengal Vs Jogindar Mallick

Calcutta High Court · (1979) CriLJ 539

Calcutta Suburban Police Act, 1866 — Section 33A, 43Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 157, 190, 2Penal Code, 1860 (IPC) — Section 411

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High Courts12 Jan 1979