High Courts29 Jul 1975
S. Datta Vs The State of West Bengal and Others
Calcutta High Court · (1976) CriLJ 1613 : 80 CWN 179
Criminal Procedure Code, 1973 (CrPC) — Section 133
COURT ARCHIVE
Calcutta High Court judgments, 1975
365 judgments · page 9 of 19
High Courts28 Jul 1975
Commissioner of Income Tax, Central Vs Bird and Co. (P.) Ltd. Bird and Co. (P.) Ltd. Vs Commissioner of Income Tax, Central
Calcutta High Court · (1977) 108 ITR 253
Income Tax Act, 1922 — Section 23A, 23A(1)
High Courts25 Jul 1975Dismissed
W.F. Ducat and Co. Pvt. Ltd. Vs Hiralal Pannalal
Calcutta High Court · AIR 1976 Cal 126 : 81 CWN 219
Arbitration Act, 1940 — Section 34
High Courts25 Jul 1975
Tara Dutta Vs The State and Another
Calcutta High Court · AIR 1975 Cal 450 : 79 CWN 996 : (1977) 1 ILR (Cal) 547
Calcutta High Court (Appellate Side) Rules — Rule 9Criminal Procedure Code, 1973 (CrPC) — Section 200, 537, 561A
High Courts25 Jul 1975
Navin Chandra Bhimji Vs Controller of Estate Duty
Calcutta High Court · (1979) 116 ITR 465
Estate Duty Act, 1953 — Section 62(1)Income Tax Act, 1922 — Section 46
High Courts24 Jul 1975Dismissed
Sk. Mohammed Jainal Vs 2nd Land Acquisition Collector, Calcutta and Others
Calcutta High Court · AIR 1976 Cal 65
Calcutta Improvement Act, 1911 — Section 43, 45, 78A, 78BConstitution of India, 1950 — Article 226
High Courts24 Jul 1975
Krishna Kumar Modi Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1976 Cal 26
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226, 352(1), 359
High Courts23 Jul 1975
Inspecting Asst Commissioner of Income Tax and Others Vs Somendra Kumar Gupta
Calcutta High Court · (1976) 1 CALLT 90 : 80 CWN 74 : (1977) 1 LLJ 108
Constitution of India, 1950 — Article 14, 19, 226, 26
High Courts23 Jul 1975
Commissioner of Income Tax Vs North Dhemo Coal Company Ltd.
Calcutta High Court · (1977) 106 ITR 592
Income Tax Act, 1922 — Section 66(1)Income Tax Rules, 1922 — Rule 8
High Courts23 Jul 1975
Commissioner of Income Tax Vs G.D. Kothari
Calcutta High Court · (1977) 110 ITR 691
Income Tax Act, 1922 — Section 10, 16(1), 23(5)
High Courts22 Jul 1975
Commissioner of Income Tax Vs Clive Row Investment Holding Co. Ltd.
Calcutta High Court · (1977) 107 ITR 600
Income Tax Act, 1922 — Section 49B
High Courts21 Jul 1975
Sushan Chandra Pal and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1976 Cal 32
Constitution of India, 1950 — Article 245Tolls Act, 1851 — Section 2
High Courts21 Jul 1975
Nawan Estates P. Ltd. Vs Tax Recovery Officer
Calcutta High Court · 80 CWN 338
Income Tax Act, 1961 — Section 156, 215, 220(2), 221(1), 222(1)
High Courts21 Jul 1975Allowed
Indian Iron and Steel Co. Ltd. Vs Estate Officer, South Eastern Railway
Calcutta High Court · (1976) 2 ILR (Cal) 43
Constitution of India, 1950 — Article 14, 226, 227Limitation Act, 1908 — Article 112, 149, 28Limitation Act, 1963 — Section 27, 30
High Courts18 Jul 1975
Dabros Industrial Co. (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1977) 108 ITR 424
Income Tax Act, 1961 — Section 145(1)
High Courts18 Jul 1975
Braithwaite and Co. (India) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 111 ITR 825
Companies (Profits) Surtax Act, 1964 — Rule 1
High Courts18 Jul 1975
Commissioner, Corporation of Calcutta and Others Vs S.K. Datta Gupta and Others
Calcutta High Court · 79 CWN 908
Constitution of India, 1950 — Article 227, 7
High Courts18 Jul 1975Allowed
New Central Jute Mills Co. Ltd. Vs T.N. Kaul and Others
Calcutta High Court · AIR 1976 Cal 178
Foreign Exchange Regulation Act, 1947 — Section 19D, 19D(2)
High Courts18 Jul 1975
Union of India and Others Vs N.K. Chanda Roy and Others
Calcutta High Court · 80 CWN 320
Constitution of India, 1950 — Article 311, 311(1)
High Courts17 Jul 1975
Commissioner of Income Tax (Central) Vs Assam Oil Company Ltd.
Calcutta High Court · (1977) 107 ITR 261
Income Tax Act, 1961 — Section 263(1)