High Courts02 Sept 1975Allowed
Premendu Bhusan Mondal Vs Sripati Ranjan Chakravarty
Calcutta High Court · AIR 1976 Cal 55 : (1978) 1 ILR (Cal) 528 : (1975) 2 ILR (Cal) 414
Limitation Act, 1963 — Article 65
COURT ARCHIVE
Calcutta High Court judgments, 1975
365 judgments · page 7 of 19
High Courts28 Aug 1975
Commissioner of Income Tax Vs Madhusudan Agarwalla
Calcutta High Court · 80 CWN 491 : (1978) 111 ITR 525 : (1978) 111 ITR 505
Income Tax Act, 1922 — Section 12BIncome Tax Act, 1961 — Section 297(2), 46(2)
High Courts28 Aug 1975Dismissed
Shyama Pada Choudhury Vs Saha Choudhury and Co. and Others
Calcutta High Court · AIR 1976 Cal 122 : 80 CWN 29
Calcutta High Court (Original Side) Rules, 1914 — Rule 10, 22, 23Limitation Act, 1963 — Article 136
High Courts28 Aug 1975Allowed
Samad Mistri Vs Sk. Md. Omar
Calcutta High Court · (1975) 2 ILR (Cal) 713
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 12, 12(1), 13, 13(2)West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 13(2), 13(3), 16
High Courts28 Aug 1975Allowed
Satyendra Chandra Bhattacharjee Vs Hiralal Maheswari
Calcutta High Court · (1976) 1 ILR (Cal) 307
Probate and Administration Act, 1881 — Section 90(4), 96(4)Succession Act, 1925 — Section 207, 211, 307, 307(2)
High Courts27 Aug 1975
Eastern Railway Vs Municipal Commissioners, Barabat Municipality
Calcutta High Court · (1976) 2 ILR (Cal) 435
Bengal Municipal Act, 1932 — Section 535, 536Companies Act, 1913 — Section 171, 228, 233Companies Act, 1930 — Section 171
High Courts26 Aug 1975
Amarnath Mehra Vs Income Tax Officer, "A" Ward and Another
Calcutta High Court · (1977) 110 ITR 376
Income Tax Act, 1961 — Section 139(2), 139(4), 147, 148
High Courts26 Aug 1975Dismissed
Rangpur Tea Association Ltd. Vs Bisseswarlal Sharma
Calcutta High Court · (1977) 2 ILR (Cal) 517
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(4)Companies Act, 1956 — Section 293, 293(1), 293(5), 433, 434Company Regulations, 1956 — Regulation 73
High Courts25 Aug 1975Allowed
Radha Gobinda Chandra Vs Nritya Gopal Karmakar
Calcutta High Court · (1976) 2 ILR (Cal) 247
Partition Act, 1893 — Section 4West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11West Bengal Premises Tenancy Act, 1956 — Section 12(1), 13(1), 13(3A), 2, 21
High Courts22 Aug 1975
Netai Chandra Ghosh Vs Gour Mohan Ghosh and Others
Calcutta High Court · AIR 1976 Cal 58
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 39
High Courts22 Aug 1975
Jagadish Ch. Agarwal Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1976 Cal 17
Constitution of India, 1950 — Article 14, 359
High Courts21 Aug 1975Dismissed
Kanailal Roy Vs Monika Roy
Calcutta High Court · (1975) 2 ILR (Cal) 607
Special Marriage Act, 1954 — Section 15, 17, 18, 24, 24(1)
High Courts19 Aug 1975
Shiva Shankar Ram, Proprietor, Sankar Glass Industries Vs Union of India (UOI) and Others
Calcutta High Court · (1979) 4 ELT 673
Central Excises and Salt Act, 1944 — Section 36
High Courts18 Aug 1975
Narayandas Paramananddas Vs Income Tax Officer, J-Ward and Others
Calcutta High Court · (1977) 107 ITR 79
Income Tax Act, 1961 — Section 147, 148
High Courts14 Aug 1975
Shyam Sunder Charkraborty Vs Union of India (UOI)
Calcutta High Court · 79 CWN 942 : (1977) 1 LLJ 305
Constitution of India, 1950 — Article 226
High Courts14 Aug 1975Dismissed
Bimal Kumar Gayen and Others Vs Amiya Gopal Mondal and Others
Calcutta High Court · AIR 1975 Cal 387 : 79 CWN 1031
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
High Courts14 Aug 1975
Bhudharmull Ramchunder Vs The Investigating Officer, Government of West Bengal and Others
Calcutta High Court · (1977) 39 STC 184
Constitution of India, 1950 — Article 226, 265, 286
High Courts13 Aug 1975
Sri Sri Iswar Mahadev Jiew Shib Thakur Vs Dilip Kumar Basu and Others
Calcutta High Court · 80 CWN 163
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 12(1)West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(2), 17(3), 17(C), 17(D)
High Courts12 Aug 1975
R.L. Rajgharia Vs Income Tax Officer and Others
Calcutta High Court · (1977) 107 ITR 347
Constitution of India, 1950 — Article 226
High Courts12 Aug 1975Allowed
Jatindra Nath Das Vs Jadaram and Another
Calcutta High Court · 79 CWN 936
Evidence Act, 1872 — Section 44Transfer of Property Act, 1882 — Section 52