High Courts09 Oct 1974
Roshanlal Poddar Vs State and Another
Calcutta High Court · (1975) CriLJ 1583 : 79 CWN 816 : (1975) 2 ILR (Cal) 294
Criminal Procedure Code, 1973 (CrPC) — Section 362, 393, 424
COURT ARCHIVE
Calcutta High Court judgments, 1974
350 judgments · page 3 of 18
High Courts09 Oct 1974
Commissioner of Income Tax Vs Arun General Industries Ltd.
Calcutta High Court · (1977) 110 ITR 286
Income Tax Act, 1922 — Section 24(1)
High Courts09 Oct 1974
Presidency Medical Centre (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1977) 108 ITR 838
Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 72(1), 80
High Courts09 Oct 1974
Sarada Charan Das Vs Corporation of Calcutta
Calcutta High Court · (1975) 1 ILR (Cal) 121
Bengal Food Adulteration Act, 1919 — Section 6(1)Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 17, 17(1), 17(2)
High Courts09 Oct 1974
Surendra Nath Bhattacharjee Vs Harendra Nath Bhattacharjee and Others
Calcutta High Court · 79 CWN 81
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts08 Oct 1974
Lalit Kumar Bose Vs Charu Bala Saha and Others
Calcutta High Court · 79 CWN 141
Succession Act, 1925 — Section 211, 43, 47
High Courts08 Oct 1974
Bharat Roadways Vs Manik Chandra Ghosh
Calcutta High Court · 79 CWN 289
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3, Order 9 Rule 13, 8Constitution of India, 1950 — Article 164, 226Presidency Small Cause Courts Act, 1882 — Section 48
High Courts07 Oct 1974
Nanda Lal Das and Others Vs Union of India
Calcutta High Court · (1974) 10 CAL CK 0023
Constitution of India, 1950 — Article 226, 311(2)Industrial Disputes Act, 1947 — Section 2(oo), 25F, 25G
High Courts07 Oct 1974
Subodh Gopal Basu Vs Royal Calcutta Turf Club
Calcutta High Court · 79 CWN 276
High Courts07 Oct 1974Dismissed
Syed Morad Ali Vs Syed Ahsan Ali and Another
Calcutta High Court · 79 CWN 893
Constitution of India, 1950 — Article 204, 226General Clauses Act, 1897 — Section 17, 20
High Courts05 Oct 1974Allowed
University of Calcutta and Others Vs Gosto Behari Ghosh and Others
Calcutta High Court · (1974) 10 CAL CK 0019
Constitution of India, 1950 — Article 226, 226(1), 226(1)
High Courts04 Oct 1974Dismissed
Commissionerrs for The Port of Calcutta and Others Vs Nanda Das
Calcutta High Court · 79 CWN 19
Air Corporations Act, 1953 — Section 26, 27, 31, 45Constitution of India, 1950 — Article 133(1), 226, 226(1), 311(2)Life Insurance Corporation Act, 1956 — Section 11(2), 49
High Courts04 Oct 1974
Amarendra Nath Chatterjee Vs Dwijendra Nath Halder and Others
Calcutta High Court · 79 CWN 260
Companies Act, 1956 — Section 287
High Courts03 Oct 1974
Tara Dutta Vs The State and Another
Calcutta High Court · (1975) CriLJ 1524 : (1975) 1 ILR (Cal) 409
Criminal Procedure Code, 1973 (CrPC) — Section 200, 429Penal Code, 1860 (IPC) — Section 323, 379
High Courts03 Oct 1974Dismissed
Jatindra Mohan Das Gupta Vs Sree Sree Kaibalyanath Satyanarayan
Calcutta High Court · (1975) 2 ILR (Cal) 363
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 92, 93, 96(3)
High Courts01 Oct 1974
Haridas Malakar and Others Vs Jay Engineering Works
Calcutta High Court · 79 CWN 394 : (1975) 2 LLJ 26
Constitution of India, 1950 — Article 136, 226, 228, 32Industrial Disputes Act, 1947 — Section 10
High Courts01 Oct 1974Allowed
Parul Sengupta Vs West Bengal Board of Secondary Education and Others
Calcutta High Court · 79 CWN 371 : (1975) 1 ILR (Cal) 290
High Courts01 Oct 1974
Union of India (UOI) Vs Additional Member, Board of Revenue and Another
Calcutta High Court · 79 CWN 501 : (1975) 36 STC 61
Constitution of India, 1950 — Article 19, 20Essential Commodities Act, 1955 — Section 3Factories Act, 1948 — Section 21, 46
High Courts01 Oct 1974
Manindra Chandra Chandra Vs State of West Bengal
Calcutta High Court · (1975) 1 ILR (Cal) 671
Constitution of India, 1950 — Article 226West Bengal Services Rules — Rule 75
High Courts01 Oct 1974Allowed
Parul Sen Gupta Vs W.B. Board of Secondary Education
Calcutta High Court · 79 CWN 371 : (1975) 1 ILR (Cal) 290
Employees State Insurance (Central) Rules, 1950 — Rule 17West Bengal Board of Secondary Education Act, 1963 — Section 22(1), 22(3), 22(4), 27(2), 27(3)