High Courts05 Dec 1974
Rakhal Chandra Banerjee Vs Commissioner of Income Tax
Calcutta High Court · (1978) 113 ITR 419
Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Calcutta High Court judgments, 1974
350 judgments · page 2 of 18
High Courts05 Dec 1974
Commissioner of Income Tax Vs Bhagwat Tewari
Calcutta High Court · (1976) 105 ITR 62
Income Tax Act, 1922 — Section 2(6A)
High Courts05 Dec 1974Dismissed
Haripada Kanungo Vs N.N. Shah and Others
Calcutta High Court · 80 CWN 481
West Bengal Premises Tenancy Act, 1956 — Section 17(1)
High Courts04 Dec 1974
Bhagwati Trading Company Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1977) 109 ITR 353
Income Tax Act, 1961 — Section 104, 2(18), 2(41)
High Courts03 Dec 1974
Rai Kumar Srimal Vs Commissioner of Income Tax
Calcutta High Court · (1976) 102 ITR 525
Income Tax Act, 1961 — Section 250, 251
High Courts03 Dec 1974Dismissed
Bata Shoe Company Private Ltd. Vs Divisional Superintendent, Eastern Railway, Sealdah and Others
Calcutta High Court · (1974) 12 CAL CK 0007
Constitution of India, 1950 — Article 226Railways Board Act, 1905 — Section 2, 3
High Courts28 Nov 1974Allowed
Biju Patnaik Vs Income Tax Officer, Central Circle
Calcutta High Court · (1976) 1 ILR (Cal) 98
Constitution of India, 1950 — Article 133(1), 226Income Tax Act, 1922 — Section 12B, 12B(2), 2(4A), 2(4C)Income Tax Act, 1961 — Section 142(1), 147, 148, 148(2), 151(2)
High Courts28 Nov 1974Allowed
Asst. Commissioner of Commercial Taxes Vs ITCO (P) Ltd.
Calcutta High Court · 79 CWN 562
Constitution of India, 1950 — Article 226(1)
High Courts28 Nov 1974
Paul Oswal Vs Govind Prasad Lath
Calcutta High Court · (1975) 1 CALLT 236 : 79 CWN 357 : (1975) 1 ILR (Cal) 371
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 195, 195(1), 195(2)Penal Code, 1860 (IPC) — Section 109, 120B, 286, 386, 403
High Courts27 Nov 1974
Steel Containers Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 112 ITR 995
Income Tax Act, 1922 — Section 10(4A)Income Tax Act, 1961 — Section 253, 254, 37, 40
High Courts23 Nov 1974Allowed
The Assistant Commissioner of Commercial Taxes, Central Section and Others Vs ITCO Private Limited
Calcutta High Court · (1974) 35 STC 248
Constitution of India, 1950 — Article 226
High Courts14 Nov 1974
R. Chandra Vs Bhagabati Shaw and Another
Calcutta High Court · 79 CWN 529
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)(a)(i), 17, 7
High Courts11 Oct 1974
Commissioner of Wealth Tax Vs Smt. Sarala Debi Birla
Calcutta High Court · (1975) 101 ITR 488
Gift Tax Act, 1958 — Section 5Wealth Tax Act, 1957 — Section 4(1)
High Courts11 Oct 1974Allowed
Sri Sri Gobinda Roy Jew Vs Bhaba Saran Sett
Calcutta High Court · (1975) 2 ILR (Cal) 421
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 151, 2(11)Hindu Minority and Guardianship Act, 1956 — Section 8Limitation Act, 1963 — Article 137, 181
High Courts11 Oct 1974
Imperial Chemical Industries Ltd. Vs Income Tax Officer, ''B'' Ward and Others
Calcutta High Court · (1978) 111 ITR 614
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 52
High Courts11 Oct 1974
Deepak Industries Limited and Another Vs State of West Bengal and Others
Calcutta High Court · 79 CWN 410 : (1975) 1 LLJ 293
Industrial Disputes Act, 1947 — Section 10, 2, 2A, 36
High Courts10 Oct 1974
Jyoti Prakash Banerjee Vs Chameli Banerjee and Another
Calcutta High Court · AIR 1975 Cal 260 : 79 CWN 332 : (1977) 2 ILR (Cal) 37
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3, Order 33 Rule 8, Order 4 Rule 1, 151Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts10 Oct 1974
Commissioner of Income Tax Vs Manick Chandra Dey and Others
Calcutta High Court · (1977) 106 ITR 860
Income Tax Act, 1922 — Section 26A
High Courts10 Oct 1974
Hindusthan Mill Stores Supply Co. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 116 ITR 681
Income Tax Act, 1961 — Section 233, 250, 256, 35, 4
High Courts09 Oct 1974Dismissed
Bhagirathi Khan and Others Vs Nanibala Dassi and Others
Calcutta High Court · 79 CWN 387
Evidence Act, 1872 — Section 145, 17Hindu Succession Act, 1956 — Section 14, 4Transfer of Property Act, 1882 — Section 53A