High Courts10 May 1963
Abdul Haque and Another Vs State of West Bengal and Others
Calcutta High Court · AIR 1964 Cal 183 : 67 CWN 1064
Transfer of Property Act, 1882 — Section 105, 106West Bengal Estates Acquisition Act, 1953 — Section 1
COURT ARCHIVE
Calcutta High Court judgments, 1963
234 judgments · page 8 of 12
High Courts08 May 1963
Lala Shyam Sundar Vs Lala Baij Nath Prasad
Calcutta High Court · 68 CWN 148
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts08 May 1963
Saberuddin Shaikh Vs State of West Bengal and Others
Calcutta High Court · AIR 1964 Cal 231 : (1964) CriLJ 515
Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3, 3(1), 7
High Courts07 May 1963
Haridas Mundra Vs The State
Calcutta High Court · AIR 1964 Cal 30 : (1964) CriLJ 30
Constitution of India, 1950 — Article 254(2)Criminal Procedure Code, 1898 (CrPC) — Section 269(4)West Bengal City Sessions Court Act, 1953 — Section 9
High Courts03 May 1963
JOGTA COAL CO. LTD. Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · (1965) 55 ITR 89
Income Tax Act, 1961 — Section 10(2)(vi), 66(1)
High Courts03 May 1963
Judhistir Kodel Vs Authority under Payment of Wages Act and Others
Calcutta High Court · (1963) 2 LLJ 473
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Payment of Wages Act, 1936 — Section 15
High Courts02 May 1963
Chandi Charan Dutta Vs Bhabataran Dey
Calcutta High Court · (1964) CriLJ 85
Penal Code, 1860 (IPC) — Section 503, 506
High Courts02 May 1963
Thandulal Dhanuka Vs The State
Calcutta High Court · AIR 1964 Cal 490 : (1964) CriLJ 536
Sea Customs Act, 1878 — Section 167(8), 168, 172, 179, 182
High Courts01 May 1963Dismissed
Sk. Md. Soleman Vs State of West Bengal and Another
Calcutta High Court · AIR 1965 Cal 312 : (1965) 1 CALLT 270 : (1965) CriLJ 679
Calcutta Police Act, 1866 — Section 35, 39Constitution of India, 1950 — Article 14, 19, 19(1), 19(2), 21Foreigners Act, 1946 — Section 3
High Courts01 May 1963Allowed
Nagendra Nath Shah Vs Ranjit Kumar Ganguli and Another
Calcutta High Court · AIR 1963 Cal 587
Provincial Insolvency Act, 1920 — Section 4
High Courts29 Apr 1963
Sm. Aloka Ghosh Vs The Corporation of Calcutta
Calcutta High Court · AIR 1964 Cal 43 : (1964) CriLJ 32
Calcutta Municipal Act, 1951 — Section 561(2), 561(4), 582Calcutta Municipal Rules, 1951 — Rule 5(1)
High Courts29 Apr 1963
Jagadish Chandra Basack Vs Gopal Chandra and Others
Calcutta High Court · (1963) CriLJ 712
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts24 Apr 1963Allowed
District Controller of Stores Eastern Railway, Lillooah, Howrah and Another Vs Ram Govinda
Calcutta High Court · AIR 1964 Cal 68 : (1964) 1 CALLT 309 : (1964) 1 CALLT 180 : 68 CWN 720 : (1969) 1 ILR (Cal) 459
Constitution of India, 1950 — Article 311(2)
High Courts24 Apr 1963
ASIAN TOOL AND PLASTIC CO. Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · (1965) 55 ITR 392
Finance Act, 1956 — Section 7Income Tax Act, 1922 — Section 10(2)(xv), 66(1)
High Courts23 Apr 1963
Bijoy Krishna Dey. and Others Vs Sub-Divisional Land Reforms Officer
Calcutta High Court · 67 CWN 802
Constitution of India, 1950 — Article 226, 31AWest Bengal Estates Acquisition Act, 1953 — Section 10(2), 3, 4, 49, 5(c)
High Courts11 Apr 1963
EAST INDIA COMMERCIAL CO. PRIVATE LTD. Vs COMMISSIONER OF Income Tax, WEST BENGAL.
Calcutta High Court · (1969) 2 ILR (Cal) 35 : (1964) 54 ITR 81
Income Tax Act, 1961 — Section 10(2)(xv), 66(1)
High Courts11 Apr 1963
Manindra Kumar Roy Choudhury Vs Joygunnessa and Others
Calcutta High Court · 67 CWN 907
Civil Procedure Code, 1908 (CPC) — Section 10, 5, 9
High Courts11 Apr 1963
India Electric Works Ltd. Vs James Mantosh and Another
Calcutta High Court · AIR 1964 Cal 39
Limitation Act, 1908 — Section 14
High Courts11 Apr 1963
Tulsidas Paul Vs Second Labour Court of West Bengal and Others
Calcutta High Court · AIR 1963 Cal 624 : 67 CWN 923 : (1963) 7 FLR 1 : (1964) 1 LLJ 516
Industrial Disputes Act, 1947 — Section 18, 36Trade Unions Act, 1926 — Section 19, 90
High Courts11 Apr 1963Dismissed
Thacker''s Press and Directories Ltd. Vs Metropolitan Bank Ltd.
Calcutta High Court · AIR 1963 Cal 515
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47, 51Constitution of India, 1950 — Article 133, 133(1), 138(1)