High Courts02 Jul 1963
National Iron and Steel Co. Ltd. Vs Third Industrial Tribunal, West Bengal and Others
Calcutta High Court · AIR 1964 Cal 194 : (1964) 8 FLR 24
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Calcutta High Court judgments, 1963
234 judgments · page 6 of 12
High Courts02 Jul 1963
New Found Syndicate Vs Prosanta Gopal Sikdar and Others
Calcutta High Court · 67 CWN 852
Bengal Finance (Sales Tax) Act, 1941 — Section 16, 7(3), 7(4)
High Courts02 Jul 1963
Sm. Durga Devi and Others Vs Bhagwandas Jayswal
Calcutta High Court · 67 CWN 935
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts28 Jun 1963Dismissed
Syamapada Banerjee Vs Asst. Registrar, Co-operative Societies, Burdwan and Others
Calcutta High Court · AIR 1964 Cal 190
High Courts28 Jun 1963
COMMISSIONER OF Income Tax Vs J. THOMAS AND CO. LTD.
Calcutta High Court · (1965) 55 ITR 312
Income Tax Act, 1922 — Section 10(2)(xv), 66(2)
High Courts27 Jun 1963
Harendra Krishna Mookerjee Vs State of West Bengal
Calcutta High Court · 67 CWN 953
Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 29(2)
High Courts26 Jun 1963Dismissed
Shaw Bros. and Co. Vs The State of West Bengal
Calcutta High Court · (1963) 14 STC 878
Constitution of India, 1950 — Article 226
High Courts25 Jun 1963Dismissed
Jitendra Nath Bhose Vs Sm. Radharani Bosu and Others
Calcutta High Court · 67 CWN 1092
Bengal General Clauses Act, 1899 — Section 8Civil Procedure Code, 1908 (CPC) — Section 100, 96General Clauses Act, 1897 — Section 6
High Courts25 Jun 1963
C.S. Majoo and Another Vs Administrator General of Bengal
Calcutta High Court · (1964) CriLJ 449
High Courts25 Jun 1963
Siemens Engineering and Manufacturing Co. of India Ltd. Vs S.P. Majoo and Others
Calcutta High Court · 68 CWN 693
High Courts24 Jun 1963
Jagannath Singh Vs Regional Director (Food) Govt. of India and Another
Calcutta High Court · 67 CWN 1085
Constitution of India, 1950 — Article 226
High Courts21 Jun 1963
V.K. Godhwani and Another Vs State and Another
Calcutta High Court · AIR 1965 Cal 79
Constitution of India, 1950 — Article 166(2)Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 492, 492(2), 494
High Courts20 Jun 1963Allowed
Bharat Handicrafts (Private) Ltd. Vs Standard Brands Ltd.
Calcutta High Court · AIR 1965 Cal 489 : (1967) 2 ILR (Cal) 439
Forward Contracts (Regulation) Act, 1952 — Section 15, 27
High Courts20 Jun 1963Dismissed
Nanilal Samanta Vs Rabin Ghosh
Calcutta High Court · AIR 1964 Cal 64 : (1964) CriLJ 186
Criminal Procedure Code, 1898 (CrPC) — Section 147, 417, 417(3), 421, 422Penal Code, 1860 (IPC) — Section 417
High Courts20 Jun 1963Dismissed
Kalawati Debi Haralalka Vs Commissioner of Income Tax, West Bengal
Calcutta High Court · AIR 1964 Cal 76 : 67 CWN 794 : (1964) 53 ITR 314
General Clauses Act, 1897 — Section 6Income Tax Act, 1922 — Section 23, 33A, 33BIncome Tax Act, 1961 — Section 297(2)
High Courts19 Jun 1963
Surya Properties Private Ltd. and Others Vs Bimalendu Nath Sarkar and Others
Calcutta High Court · AIR 1964 Cal 1 : (1964) 1 CALLT 247 : 67 CWN 977 : (1966) 1 ILR (Cal) 111
Transfer of Property Act, 1882 — Section 106, 108West Bengal Premises Tenancy Act, 1956 — Section 13(6)
High Courts19 Jun 1963
The Official Receiver Vs Iswar Baldev Jiu and Others
Calcutta High Court · AIR 1963 Cal 647
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 6 Rule 2, Order 6 Rule 4Limitation Act, 1908 — Article 134A
High Courts19 Jun 1963
Siddheswar Paul Vs Prakash Chandra Dutta
Calcutta High Court · AIR 1964 Cal 105 : 68 CWN 30 : (1966) 1 ILR (Cal) 34
West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 17, 17(1), 17(3)
High Courts19 Jun 1963
In Re: Emerald Printing Works Ltd
Calcutta High Court · 67 CWN 1059
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts19 Jun 1963
COMMISSIONER OF Income Tax, CALCUTTA Vs J. K. EASTERN INDUSTRIES (PRIVATE) LIMITED.
Calcutta High Court · (1965) 55 ITR 376
Income Tax Act, 1922 — Section 10(2)(xv), 66(1)