High Courts05 Feb 1963
Commissioner of Income Tax, Calcutta Vs Associated Clothiers Ltd., Calcutta
Calcutta High Court · AIR 1963 Cal 629 : (1966) 1 ILR (Cal) 96
Income Tax Act, 1922 — Section 10(2)
COURT ARCHIVE
Calcutta High Court judgments, 1963
234 judgments · page 12 of 12
High Courts04 Feb 1963Allowed
Bengal Jute Mill Co. Ltd. Vs Lalchand Dugar
Calcutta High Court · AIR 1963 Cal 405
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 2, Order 6 Rule 4Evidence Act, 1872 — Section 91, 92
High Courts04 Feb 1963Dismissed
Rebati Ranjan Chakravarti Vs Suranjan Chakravarti and Others
Calcutta High Court · AIR 1963 Cal 642
Arbitration Act, 1940 — Section 31, 39, 39(1), 41, 41(2)
High Courts29 Jan 1963Dismissed
Sunil Kumar Sinha Ray Vs State of West Bengal and Others
Calcutta High Court · AIR 1963 Cal 614
Advocates (Amendment) Act, 1962 — Section 4Advocates Act, 1961 — Section 50(2), 58(4)Constitution of India, 1950 — Article 19, 19(1), 19(6)
High Courts24 Jan 1963
HIRACHAND VASTARAM Vs COMMISSIONER OF Income Tax, WEST BENGAL.
Calcutta High Court · (1965) 58 ITR 533
Income Tax Act, 1922 — Section 34, 66(1)
High Courts22 Jan 1963
Pramatha Nath Talukdar Vs State of West Bengal and Others
Calcutta High Court · AIR 1963 Cal 554 : (1963) 1 CALLT 101 : 67 CWN 387
Land Acquisition Act, 1894 — Section 3, 40, 40(1), 41, 6(3)
High Courts15 Jan 1963
Kanailal Dutta Vs Kanailal Patra
Calcutta High Court · 67 CWN 334
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 9, Order 41 Rule 11, Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 9West Bengal Premises Tenancy Act, 1956 — Section 13, 17, 17(1), 17(3), 17(3)
High Courts10 Jan 1963
East Indian Railway Employees'' Co-operative Credit Society Ltd. Vs Arbitrator and District Auditor, Co-operative Credit Societies and Others
Calcutta High Court · (1963) 2 LLJ 167
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts08 Jan 1963Allowed
Jajneswar Majumdar Vs Panchanan Porey and Others
Calcutta High Court · 67 CWN 456
Contract Act, 1872 — Section 15Transfer of Property Act, 1882 — Section 116
High Courts08 Jan 1963
Champa Bibi Vs Panchiram Nahata Siva Bigraha and Others
Calcutta High Court · AIR 1963 Cal 551 : (1963) 1 CALLT 448
Transfer of Property Act, 1882 — Section 5West Bengal Estates Acquisition Act, 1953 — Section 5A, 5A(3), 5A(7)
High Courts08 Jan 1963Allowed
Matia Goala and Others Vs The State
Calcutta High Court · 68 CWN 260
Criminal Procedure Code, 1898 (CrPC) — Section 342, 540
High Courts04 Jan 1963Dismissed
Shiva Sankar Gupta and Others Vs Ajit Kumar Ganguly and Others
Calcutta High Court · 67 CWN 916
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Jan 1963
COMMISSIONER OF Income Tax, CALCUTTA Vs P. C. RAY and CO. (INDIA) LTD.
Calcutta High Court · (1965) 55 ITR 41
Income Tax Act, 1961 — Section 22(2A), 66(1)
High Courts03 Jan 1963
Guru Gobinda Basu Vs Sankari Prosad Ghosal and Others
Calcutta High Court · AIR 1963 Cal 364
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 102, 133(1)Representation of the People Act, 1951 — Section 116A