High Courts28 Jul 1960
Nanak Raj Pandit Vs The State
Calcutta High Court · (1961) 2 ILR (Cal) 346
Criminal Procedure Code, 1898 (CrPC) — Section 173Defence of India Rules, 1962 — Rule 130(1), 81(4)Essential Commodities Act, 1955 — Section 11, 7(1)
COURT ARCHIVE
Calcutta High Court judgments, 1960
359 judgments · page 7 of 18
High Courts28 Jul 1960
Santosh Kumar Chatteejee Vs Radhika Ranjan Ghosal
Calcutta High Court · 66 CWN 24 : (1961) 2 ILR (Cal) 637
Penal Code, 1860 (IPC) — Section 499, 500
High Courts28 Jul 1960
Promode Ranjan Roy Vs Chairman, Life Insurance Corporation of India and Others
Calcutta High Court · AIR 1961 Cal 108
Constitution of India, 1950 — Article 226, 311Life Insurance Corporation (Staff) Regulations, 1960 — Rule 20(2), 41, 41(1), 9Life Insurance Corporation Act, 1956 — Section 11, 11(1), 49
High Courts27 Jul 1960Dismissed
Sawal Ram Goenka and Another Vs The State
Calcutta High Court · AIR 1961 Cal 169 : (1961) 1 CALLT 324 : (1961) CriLJ 370
Constitution of India, 1950 — Article 134, 134(1)
High Courts27 Jul 1960
Union of India (UOI) Vs Kazi Siddique Ahmed
Calcutta High Court · AIR 1961 Cal 92
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 11, 38
High Courts27 Jul 1960Dismissed
On the death of Monmathanath Halder his heirs and sons Sachindra Nath Halder and Others Vs Niranjan Mondal and Others
Calcutta High Court · AIR 1967 Cal 442 : (1967) CriLJ 1135
Criminal Procedure Code, 1898 (CrPC) — Section 404, 417(3), 431, 439
High Courts27 Jul 1960
Sachindra Nath Haldar Vs Niranjan Mandal
Calcutta High Court · (1961) 2 ILR (Cal) 342
Criminal Procedure Code, 1898 (CrPC) — Section 202, 404, 417, 417(3), 417(5)Penal Code, 1860 (IPC) — Section 379
High Courts26 Jul 1960Allowed
Chairman, Suri Municipality Vs Sisir Kumar Ghosh
Calcutta High Court · 66 CWN 102 : (1961) 2 ILR (Cal) 257
Criminal Procedure Code, 1898 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts26 Jul 1960Dismissed
Ganesh Nayak and Others Vs Land Acquisition Collector and Others
Calcutta High Court · 65 CWN 908
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 11, 18, 5A, 7
High Courts26 Jul 1960
Nirmal Chandra Choudhuri Vs State of West Bengal and Others
Calcutta High Court · (1961) 2 LLJ 470
High Courts25 Jul 1960
Binapani Halder Vs Samsuddin Ahmed
Calcutta High Court · 65 CWN 1087 : (1961) 2 ILR (Cal) 253
Criminal Procedure Code, 1898 (CrPC) — Section 417, 417(3), 423, 423(1)Penal Code, 1860 (IPC) — Section 147, 379, 427
High Courts25 Jul 1960
Sm. Binapani Haldar Vs Samsuddin Ahmed and Others
Calcutta High Court · AIR 1962 Cal 191 : 65 CWN 1087
Criminal Procedure Code, 1898 (CrPC) — Section 417(3), 423(1)
High Courts22 Jul 1960
Nitya Nanda Ghorai Vs Sneha Lata Deyee and Others
Calcutta High Court · 65 CWN 1115
Transfer of Property Act, 1882 — Section 6, 6(dd)
High Courts22 Jul 1960
Sewram Bariwalla and Others Vs The Commissioner, Corporation of Calcutta and Others
Calcutta High Court · 65 CWN 500
Constitution of India, 1950 — Article 226
High Courts22 Jul 1960
Jasoda Jiban Saha (P.) Ltd. Vs S.K. Chatterjee and Another
Calcutta High Court · AIR 1961 Cal 195
Constitution of India, 1950 — Article 14, 226Sea Customs Act, 1878 — Section 198, 30
High Courts22 Jul 1960
Shib Chandra Bhattacharjee Vs State
Calcutta High Court · (1961) 2 ILR (Cal) 338
Criminal Procedure Code, 1898 (CrPC) — Section 250, 250(2)
High Courts22 Jul 1960
State Vs Sawalram Goenka
Calcutta High Court · 64 CWN 897
West Bengal Security Act, 1950 — Section 11
High Courts21 Jul 1960
The Superintendent and Remembrancer of Legal Affairs, Govt. of West Bengal Vs Durga Charan Barman
Calcutta High Court · (1961) CriLJ 811 : 65 CWN 290
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
High Courts19 Jul 1960
The Commissioners for the Port of Calcutta Vs Bhairadinram Durga Prosad
Calcutta High Court · AIR 1961 Cal 39 : (1961) 1 CALLT 529
Civil Procedure Code, 1908 (CPC) — Section 96Stamp Act, 1899 — Section 61
High Courts18 Jul 1960Dismissed
Harnandrai Badridas Vs Debidutt Bhagwati Prasad
Calcutta High Court · (1961) 2 ILR (Cal) 247
High Court (Original Side) Rules — Rule 32Limitation Act, 1963 — Article 166, 181