COURT ARCHIVE

Calcutta High Court judgments, 1960

359 judgments · page 8 of 18

High Courts18 Jul 1960

Anil Kumar Mukherji Vs Malin Kumar Mazumdar

Calcutta High Court · 64 CWN 938 : (1961) 2 ILR (Cal) 232

Civil Procedure Code, 1882 — Order 41 Rule 22, 105, 595Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 132, 133, 134, 227

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High Courts18 Jul 1960Allowed

Kesto Dauli Vs The State

Calcutta High Court · (1961) 2 ILR (Cal) 224

Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 396

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High Courts15 Jul 1960Dismissed

In Re: Balygunge Real Property and Building Society Ltd.

Calcutta High Court · AIR 1961 Cal 405

Companies (Court) Rules, 1959 — Rule 243, 243(1), 244, 360, 360(1)Companies Act, 1956 — Section 477

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High Courts15 Jul 1960

Nrishingha Kumari Dasi Vs Sisir Kumar Tarafdar

Calcutta High Court · (1961) 2 ILR (Cal) 214

Bengal Tenancy Act, 1885 — Article 2, 1, 185, 3(18), 5Limitation Act, 1963 — Article 116Transfer of Property Act, 1882 — Section 117

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High Courts15 Jul 1960

B.N. Elias and Co. Private Ltd. Vs Fifth Industrial Tribunal of West Bengal and Others

Calcutta High Court · AIR 1961 Cal 185 : (1961) 2 FLR 339 : (1961) 2 LLJ 14

Industrial Disputes Act, 1947 — Section 11(3)

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High Courts12 Jul 1960

The Swedish East Asia Co. Ltd. Vs Messes. Khandelwal Brothers (P) Ltd.

Calcutta High Court · (1961) 2 ILR (Cal) 1

Bills of Lading Act, 1856 — Section 3Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115Constitution of India, 1950 — Article 227

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High Courts12 Jul 1960

Nemai Chand Banerjee Vs Union of India (UOI) and Others

Calcutta High Court · 65 CWN 90 : (1961) 2 ILR (Cal) 333 : (1961) 1 LLJ 51

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High Courts11 Jul 1960Allowed

Nelson Loo Vs M.L. Gupta and Another

Calcutta High Court · AIR 1962 Cal 197

Penal Code, 1860 (IPC) — Section 405, 409

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High Courts11 Jul 1960Allowed

Bisseswar Poddar Vs Nabadwip Chandra Poddar and Another

Calcutta High Court · AIR 1961 Cal 300 : 64 CWN 1067

Evidence Act, 1872 — Section 45, 73Transfer of Property Act, 1882 — Section 41, 48, 78

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High Courts08 Jul 1960

In Re: Hindusthan Co-operative Insurance Society Ltd.

Calcutta High Court · AIR 1961 Cal 443 : 65 CWN 69 : 65 CWN 68

Companies Act, 1956 — Section 166, 397, 398, 402, 403Life Insurance (Emergency Provisions) Act, 1956 — Section 3

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High Courts08 Jul 1960Allowed

Narayan Chandra Nag and Others Vs Dinatarini Debi and Another

Calcutta High Court · AIR 1961 Cal 643

Civil Procedure Code, 1908 (CPC) — Section 148, 47

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High Courts08 Jul 1960Dismissed

Financiers and Fibre Dealers Ltd. Vs Sankarlal Sardar

Calcutta High Court · AIR 1961 Cal 46

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High Courts08 Jul 1960Allowed

Jiwan Lal and Co. Vs Menot and Co. Ltd.

Calcutta High Court · (1961) 2 ILR (Cal) 14

Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 108, 111

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High Courts06 Jul 1960

Bimla Devi Vs Rash Mohan Chatterjee

Calcutta High Court · (1961) 2 ILR (Cal) 208

West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 14(4)West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(3)

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High Courts06 Jul 1960Dismissed

K.D. Banerji Vs Life Insurance Corporation of India

Calcutta High Court · AIR 1961 Cal 285

Constitution of India, 1950 — Article 14Life Insurance Corporation Act, 1956 — Section 11, 11(1), 11(2), 49(2)

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High Courts06 Jul 1960Dismissed

Mrinal Kanti Chatterjee Vs Probodh Chandra Roy Choudhury

Calcutta High Court · (1961) 2 ILR (Cal) 202

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 108West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 31

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High Courts04 Jul 1960Allowed

Jiwanlal and Co. and Others Vs Manot and Co., Ltd.

Calcutta High Court · 64 CWN 932

Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 108, 108(e), 111

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High Courts04 Jul 1960Allowed

Anil Kumar Upadhaya Vs P.K. Sarkar and Others

Calcutta High Court · AIR 1961 Cal 60 : (1961) 3 FLR 139 : (1961) 2 ILR (Cal) 321 : (1961) 2 LLJ 459

Industrial Disputes Act, 1947 — Section 11, 18, 18(3)

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High Courts01 Jul 1960Dismissed

Paschim Banga Malbahi Cycle Mazdoor Union and Others Vs Commissioner of Police, Calcutta and Others

Calcutta High Court · AIR 1961 Cal 125 : 65 CWN 213 : (1961) 2 ILR (Cal) 594

Calcutta Municipal Act, 1959 — Section 610Calcutta Suburban Police Act, 1866 — Section 38A, 61AConstitution of India, 1950 — Article 14, 15, 19, 19(1), 245

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High Courts01 Jul 1960

Sanat Kumar Mitra Vs Hem Chandra Dey and Others

Calcutta High Court · AIR 1961 Cal 411

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 92Limitation Act, 1908 — Article 134A, 91Official Trustees Act, 1913 — Section 7(5)

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