COURT ARCHIVE

Calcutta High Court judgments, 1960

359 judgments · page 5 of 18

High Courts01 Sept 1960

Messrs Hindusthan Motors Ltd. Vs Commissioner Commercial Taxes

Calcutta High Court · (1961) 2 ILR (Cal) 548

Bengal Finance (Sales Tax) Act, 1941 — Section 20, 20(3), 23, 27, 3(1)Bengal Finance (Sales Tax) Rules, 1941 — Rule 74, 75, 76, 77, 78Income Tax Act, 1961 — Section 66(1)

Read judgment

High Courts31 Aug 1960

Balendra Deb Roy and Others Vs Manabendra Deb Roy and Others

Calcutta High Court · (1961) CriLJ 466

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 147

Read judgment

High Courts31 Aug 1960Allowed

Sarat Chandra Mitra Vs Saradindu Mukherjee

Calcutta High Court · 65 CWN 1053 : (1962) 2 ILR (Cal) 347

Bengal General Clauses Act, 1899 — Section 9Bengal Tenancy Act, 1885 — Section 168A, 168A(1)Civil Procedure Code, 1908 (CPC) — Section 47, 51

Read judgment

High Courts31 Aug 1960Allowed

Bimala Bala Dassi Vs Bhagirathi Shahu

Calcutta High Court · 65 CWN 1138 : (1961) 2 ILR (Cal) 406

Criminal Procedure Code, 1898 (CrPC) — Section 488Guardians and Wards Act, 1890 — Section 17, 19

Read judgment

High Courts30 Aug 1960Dismissed

Abdus Samad Vs Majitan Bibi and Another

Calcutta High Court · AIR 1961 Cal 540 : (1961) 1 CALLT 464 : 65 CWN 696

Registration Act, 1908 — Section 32, 33(1)

Read judgment

High Courts30 Aug 1960

Mahal Chand Sethia Vs The State

Calcutta High Court · AIR 1961 Cal 123 : (1961) CriLJ 249 : 65 CWN 433

Constitution of India, 1950 — Article 20(3)

Read judgment

High Courts30 Aug 1960Allowed

Panchu Sundari Dasi Vs Haripada Biswas

Calcutta High Court · 65 CWN 354 : (1961) 2 ILR (Cal) 316

Bengal Tenancy Act, 1885 — Section 26F, 48GWest Bengal Estates Acquisition (Amendment) Act, 1955 — Section 116

Read judgment

High Courts29 Aug 1960Dismissed

National Tobacco Co. of India Ltd. Vs Indian Airlines Corporation

Calcutta High Court · AIR 1961 Cal 383

Read judgment

High Courts26 Aug 1960

T.D. Kumar and Bros. Private Ltd. Vs Iron and Steel Controller and Others

Calcutta High Court · AIR 1961 Cal 258 : 65 CWN 1142

Constitution of India, 1950 — Article 19(1), 367, 5

Read judgment

High Courts26 Aug 1960Allowed

Momtaz Begum Vs The State

Calcutta High Court · AIR 1962 Cal 202 : (1962) 2 LLJ 443

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14A

Read judgment

High Courts26 Aug 1960

Fuljhari Bibi Vs Mosammat Rakia Khatun

Calcutta High Court · (1961) 2 ILR (Cal) 401

Bengal Tenancy Act, 1885 — Section 26C, 26FTransfer of Property Act, 1882 — Section 6

Read judgment

High Courts26 Aug 1960

Brajendra Kumar Paris Vs Gosta Dolui

Calcutta High Court · 64 CWN 1062

West Bengal Land Reforms Act, 1955 — Section 17, 18, 19, 19(1), 20(1)

Read judgment

High Courts26 Aug 1960

Calcutta Electric Supply Corporation, Ltd. Vs Corporation of Calcutta

Calcutta High Court · (1961) 2 ILR (Cal) 643

Calcutta Municipal Act, 1923 — Section 124, 127, 128, 137, 138Calcutta Municipal Consolidation Act, 1876 — Section 104, 88Calcutta Municipal Consolidation Act, 1888 — Section 122

Read judgment

High Courts25 Aug 1960