High Courts09 May 1956
Isaac Nissim Silas and Others Vs Official Trustee of Bengal
Calcutta High Court · AIR 1957 Cal 118
Succession Act, 1925 — Section 113Transfer of Property Act, 1882 — Section 13Trusts Act, 1882 — Section 78
COURT ARCHIVE
Calcutta High Court judgments, 1956
266 judgments · page 9 of 14
High Courts09 May 1956Dismissed
Tarapada Mandal and Another Vs Hajia Khatum Bibi and Another
Calcutta High Court · AIR 1956 Cal 625 : 60 CWN 903
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1, Order 8 Rule 2Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 58, 60
High Courts07 May 1956
Jagat Mohan Dutta and Others Vs Basiran Bibi
Calcutta High Court · 61 CWN 127
Constitution of India, 1950 — Article 227
High Courts03 May 1956
India Trades Corporation Vs Union of India (UOI)
Calcutta High Court · AIR 1957 Cal 153
Limitation Act, 1908 — Article 115, 120
High Courts03 May 1956Allowed
Ghanasyam Saha Vs Pioneer Bank Ltd., (In liquidation)
Calcutta High Court · 60 CWN 999
High Courts03 May 1956
Sambhu Charan Mandal and Others Vs The State and Another
Calcutta High Court · 60 CWN 708
Penal Code, 1860 (IPC) — Section 147, 304, 304A, 323, 366
High Courts01 May 1956Allowed
Bhupati Charan Bera Vs President, Union Board, Nilkunthiya
Calcutta High Court · 60 CWN 818
Bengal Village Self-Government Act, 1919 — Section 34, 34(4)
High Courts27 Apr 1956Dismissed
Arbn. Jupiter General Insce. Co. Ltd. Vs Corporation of Calcutta (with Award)
Calcutta High Court · AIR 1956 Cal 470
Arbitration Act, 1940 — Section 2, 30Calcutta Municipal Act, 1923 — Section 537Calcutta Municipal Act, 1951 — Section 110, 585
High Courts27 Apr 1956Allowed
Reckitt and Colman of India Ltd. and Others Vs Jitendra Nath Maitra and Others
Calcutta High Court · AIR 1956 Cal 353 : (1956) 1 CALLT 124 : 60 CWN 648 : (1957) 1 LLJ 63
Constitution of India, 1950 — Article 19(1)Industrial Disputes Act, 1947 — Section 15, 36(4)
High Courts27 Apr 1956Dismissed
Jupiter General Insurance Co. Ltd. Vs Corporation of Calcutta
Calcutta High Court · 60 CWN 721
Companies Act, 1956 — Section 389, 46Partnership Act, 1932 — Section 69, 69(3)
High Courts27 Apr 1956Allowed
Nalini Nath Mitra and Another Vs Bepin Behari Das and Others
Calcutta High Court · AIR 1956 Cal 525 : (1956) 1 CALLT 402
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 11Specific Relief Act, 1877 — Section 15
High Courts26 Apr 1956Allowed
Kanhayalal Dugar Vs Ashkaran Kishanlal
Calcutta High Court · AIR 1957 Cal 658
Arbitration Act, 1940 — Section 28
High Courts26 Apr 1956
Hakim Soban Ali Vs Kanai Lal Sarma and Others
Calcutta High Court · 60 CWN 948
Constitution of India, 1950 — Article 227
High Courts24 Apr 1956Dismissed
Sharma Electric Engineering Works and Others Vs Radha Devi and Another
Calcutta High Court · AIR 1957 Cal 227
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 12(1)
High Courts20 Apr 1956Dismissed
Dominion of India Vs Vrajlal Chheganlall and Co.
Calcutta High Court · 60 CWN 679
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts19 Apr 1956
S. Ganesan Vs A.K. Joscelyne
Calcutta High Court · AIR 1957 Cal 33
Chartered Accountants Act, 1949 — Section 1, 20, 20(1), 20(2), 21(1)Companies Act, 1913 — Section 132(3), 87C(2)Companies Act, 1956 — Section 211, 227
High Courts19 Apr 1956Allowed
Sadasukh Kabra Vs Jugal Kishore Singh
Calcutta High Court · 61 CWN 67
Bengal Money Lenders Act, 1940 — Section 2(4), 30, 30(1), 30(1)(a), 36Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Apr 1956Allowed
Sm. Patal Bala Debi Vs Santimoy Majumdar
Calcutta High Court · AIR 1956 Cal 575
Contract Act, 1872 — Section 13, 14, 16, 19
High Courts17 Apr 1956Allowed
Pankaj Kumar Ganguly and Others Vs Bank of India and Others
Calcutta High Court · AIR 1957 Cal 560 : (1956) 1 CALLT 105 : 60 CWN 602 : (1956) 2 LLJ 328
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 100, 115Constitution of India, 1950 — Article 226Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 7, 7(1)
High Courts17 Apr 1956Dismissed
Hem Chandra Sen Gupta and Others Vs The Speaker of Legislative Assembly of West Bengal and Others
Calcutta High Court · AIR 1956 Cal 378 : (1956) 1 CALLT 86 : 60 CWN 555
Constitution of India, 1950 — Article 1, 194, 208, 212, 226