COURT ARCHIVE

Calcutta High Court judgments, 1956

266 judgments · page 14 of 14

High Courts05 Jan 1956

Sm. Ashalata Mitra Vs A.D. Viz

Calcutta High Court · AIR 1956 Cal 311 : 60 CWN 574

Civil Procedure Code, 1908 (CPC) — Section 115West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 14(4)

High Courts05 Jan 1956

Calcutta High Court · AIR 1956 Cal 156 : (1956) CriLJ 531

Calcutta Municipal Act, 1923 — Section 437(1)Criminal Procedure Code, 1898 (CrPC) — Section 423, 439

High Courts05 Jan 1956

Calcutta High Court · AIR 1956 Cal 164 : (1956) 29 ITR 781

Charitable and Religious Trusts Act, 1920 — Section 3Income Tax Act, 1922 — Section 4, 4(3)Transfer of Property Act, 1882 — Section 8

High Courts04 Jan 1956

Calcutta High Court · AIR 1956 Cal 197 : (1956) 30 ITR 535

Income Tax Act, 1922 — Section 22(2), 34, 34(1), 66, 66(1)

High Courts03 Jan 1956

Calcutta High Court · AIR 1956 Cal 315 : (1956) CriLJ 745

Criminal Procedure Code, 1898 (CrPC) — Section 107, 112

High Courts02 Jan 1956Allowed

Calcutta High Court · AIR 1956 Cal 600 : (1956) CriLJ 1313

Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 364