Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 96, 96(1), 98Sea Customs Act, 1878 — Section 167, 172, 179

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High Courts05 Mar 1956Dismissed

Jata Bhusan Chatterjee Vs Sm. Krishna Bhamini Debi and Another

Calcutta High Court · AIR 1957 Cal 204 : 60 CWN 1080

Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 100

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High Courts01 Mar 1956

Sm. Kishori Bala Sahai Vs Bhagawandas Agarwalla Bhagawandas Agarwalla Vs Sm. Kishori Bala Sahai

Calcutta High Court · AIR 1956 Cal 266 : (1956) CriLJ 741

Criminal Procedure Code, 1898 (CrPC) — Section 205, 528(2)Penal Code, 1860 (IPC) — Section 406

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High Courts29 Feb 1956

S. Dutta and Another Vs The State

Calcutta High Court · AIR 1959 Cal 427 : (1959) CriLJ 829

Bengal Drugs Rules, 1946 — Rule 5Criminal Procedure Code, 1898 (CrPC) — Section 32Drugs and Cosmetics Act, 1940 — Section 25(3), 27

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High Courts29 Feb 1956Dismissed

Subodh Kumar Bose Vs Commissioner of Krishnanagar Municipality

Calcutta High Court · AIR 1956 Cal 393

Bengal Municipal Act, 1932 — Section 529ABengal Municipal Rules, 1932 — Rule 8Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts29 Feb 1956

Sudarsan Dutta and Another Vs The State

Calcutta High Court · 60 CWN 670

Penal Code, 1860 (IPC) — Section 120B, 420

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High Courts29 Feb 1956

ANGLO-FRENCH EXPLORATION CO. LTD. Vs CLAYSON (INSPECTOR OF TAXES).

Calcutta High Court · (1956) 30 ITR 309

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High Courts28 Feb 1956Allowed

Iman Ali Khan Ela Hori and Another Vs The State

Calcutta High Court · AIR 1956 Cal 368 : (1956) 1 CALLT 383 : (1956) CriLJ 883

Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 297Evidence Act, 1872 — Section 114, 145, 8

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High Courts28 Feb 1956

Nandram Agarwalla Vs State of West Bengal

Calcutta High Court · AIR 1957 Cal 222 : (1957) CriLJ 442

Penal Code, 1860 (IPC) — Section 463, 464

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High Courts22 Feb 1956Dismissed

Bimal Chatterjee, Landlord Vs Annada Prosanna Bhaduri, Tenant

Calcutta High Court · 60 CWN 867

Civil Procedure Code, 1908 (CPC) — Section 115, 141, 144, 151

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High Courts22 Feb 1956

Mukul Ranjan Chatterjee and Others Vs Champa Bala Roy and Another

Calcutta High Court · AIR 1956 Cal 231 : (1956) CriLJ 616

Criminal Procedure Code, 1898 (CrPC) — Section 145(4), 146, 147, 147(1)

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