High Courts31 Jan 1951
Naresh Kumar Gupta Vs Umraomal Agarwalla and Others
Calcutta High Court · AIR 1951 Cal 489 : 55 CWN 331 : (1952) 1 ILR (Cal) 312
Contempt of Courts Act, 1971 — Section 2(3)
COURT ARCHIVE
Calcutta High Court judgments, 1951
389 judgments · page 18 of 20
High Courts30 Jan 1951Dismissed
The Indian Spinning Mills Ltd. and Others Vs His Excellency Lt. General Madan Shamsher Jang Bahadur Rana and Others
Calcutta High Court · AIR 1953 Cal 355 : (1952) 22 CompCas 162 : 56 CWN 398
Companies Act, 1913 — Section 79(3)
High Courts29 Jan 1951Allowed
Satyanarayan Prosad Vs Diana Engineering Co.
Calcutta High Court · AIR 1952 Cal 124 : 55 CWN 509 : (1952) 1 ILR (Cal) 305
Civil Procedure Code, 1908 (CPC) — Section 11West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 18(1), 5, 6
High Courts29 Jan 1951Allowed
Premraj Mundra Vs Md. Maneck Gazi and Others
Calcutta High Court · AIR 1951 Cal 156
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6
High Courts29 Jan 1951Allowed
Protap Chandra Koyal Vs Kali Charan Acharjya and Another
Calcutta High Court · AIR 1952 Cal 32 : 55 CWN 557
Contract Act, 1872 — Section 3, 4, 55Specific Relief Act, 1877 — Section 22
High Courts25 Jan 1951Allowed
Harbans Singh Chauhan Vs Bawa Singh Chauhan and Others
Calcutta High Court · AIR 1952 Cal 73
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Contract Act, 1872 — Section 19
High Courts25 Jan 1951Dismissed
Akshoy Kumar Chakrabarti Vs Manmatha Nath Mukherji
Calcutta High Court · (1951) 01 CAL CK 0027
Bengal Tenancy Act, 1885 — Section 101, 102, 103A, 103B, 103B(3)Limitation Act, 1908 — Article 131, 131
High Courts25 Jan 1951
Mohammad Moshin Vs Commissioner of Wakf
Calcutta High Court · (1952) 1 ILR (Cal) 296
Bengal Wakf Act, 1934 — Section 40Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Guardians and Wards Act, 1890 — Section 29, 41
High Courts24 Jan 1951Dismissed
Manna Lall Jhunjhunwalla Vs Sm. Manbhouti Debi
Calcutta High Court · AIR 1951 Cal 417
High Courts22 Jan 1951
Shyamapada Ganguly Vs Abani Mohan Mukherjee
Calcutta High Court · AIR 1951 Cal 420 : 55 CWN 326 : (1952) 1 ILR (Cal) 282
Bengal Municipal Act, 1932 — Section 61(2)Constitution of India, 1950 — Article 223, 226
High Courts22 Jan 1951Dismissed
Satyendra Chandra Sen and Another Vs S.B. Trading Co. Ltd.
Calcutta High Court · AIR 1951 Cal 514 : 55 CWN 309
West Bengal Premises Rent Control (Temporary Provisions) (Amendment) Act, 1950 — Section 6
High Courts19 Jan 1951
Jagadish Prosad Pannalal Vs Member, Board of Revenue
Calcutta High Court · AIR 1951 Cal 154 : 55 CWN 244 : (1952) 1 ILR (Cal) 277
Bengal Finance (Sales Tax) Act, 1941 — Section 11, 21(1)Income Tax Act, 1922 — Section 23, 23(4), 66
High Courts19 Jan 1951
Dibakar Mukhopadhyay Vs Bimal Chandra Sinha and Others
Calcutta High Court · AIR 1951 Cal 409
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133(1)
High Courts18 Jan 1951
Commr. of Income Tax Vs Jiwanmal Bhuturia
Calcutta High Court · AIR 1952 Cal 540 : (1951) 19 ITR 444
Income Tax Act, 1922 — Section 24(2)
High Courts18 Jan 1951
Calcutta Electric Supply Corporation Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1951) 01 CAL CK 0028
Income Tax Act, 1961 — Section 10(2)(vii), 66(1)
High Courts17 Jan 1951Dismissed
The Lloyds Bank, Limited Vs The Lloyds Bank Indian Staff Association (Calcutta Branches)
Calcutta High Court · (1954) 2 ILR (Cal) 1
Constitution of India, 1950 — Article 136, 136(1), 136(2), 18, 226Income Tax Act, 1922 — Section 66Industrial Disputes Act, 1947 — Section 10(1), 15(3), 16, 17, 20(3)
High Courts17 Jan 1951
Mohon Lal Khettry Vs Chuni Lal Khettry
Calcutta High Court · 55 CWN 421
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Presidency Small Cause Courts Act, 1882 — Section 41
High Courts17 Jan 1951
COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL Vs JEEWANLAL LTD., CALCUTTA.
Calcutta High Court · (1951) 20 ITR 39
Companies Act, 1913 — Section 80Excess Profits Tax Act, 1940 — Section 2(21)
High Courts16 Jan 1951
Commissioner of Income Tax Vs Lahoty Brothers Ltd.
Calcutta High Court · AIR 1951 Cal 149 : (1951) 19 ITR 425
Income Tax Act, 1922 — Section 10(2)
High Courts16 Jan 1951
COMMISSIONER OF Income Tax, WEST BENGAL Vs H. HIRJEE.
Calcutta High Court · 55 CWN 415 : (1952) 1 ILR (Cal) 274 : (1951) 19 ITR 612
Income Tax Act, 1961 — Section 10(2)(xv)