High Courts23 Feb 1951
In Re: The Pioneer Bank Ltd. and B.N. De and Others
Calcutta High Court · AIR 1951 Cal 519 : (1952) 2 ILR (Cal) 16
Companies Act, 1913 — Section 229Presidency Towns Insolvency Act, 1909 — Section 46, 47
COURT ARCHIVE
Calcutta High Court judgments, 1951
389 judgments · page 16 of 20
High Courts23 Feb 1951
Jethmull Sethia Vs Aloke Ganguly
Calcutta High Court · AIR 1952 Cal 126 : 55 CWN 563
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 18, 18(1)
High Courts22 Feb 1951
Major Soap Co. Ltd. Vs Asst. Commr. of Commercial Taxes, Calcutta
Calcutta High Court · AIR 1953 Cal 712
Bengal Finance (Sales Tax) Act, 1941 — Section 15, 17, 18, 2, 20Bengal Finance (Sales Tax) Rules, 1941 — Rule 71, 74Constitution of India, 1950 — Article 226
High Courts22 Feb 1951
Mahadeo Lal Agarwala and Another Vs The New Darjeeling Union Tea Co. Ltd. and Others
Calcutta High Court · AIR 1952 Cal 58 : (1951) 1 CALLT 13 : 55 CWN 408 : (1953) 1 ILR (Cal) 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 46, Order 21 Rule 80, 9Companies Act, 1913 — Section 28, 34, 34(3), 38Limitation Act, 1908 — Article 120
High Courts21 Feb 1951Dismissed
Garibulla Mondal and Others Vs Esmail Mondal and Others
Calcutta High Court · 55 CWN 682
Civil Procedure Code, 1908 (CPC) — Section 152, 153Constitution of India, 1950 — Article 44
High Courts21 Feb 1951
Debendra Nath Sarkar Vs Sm. Parul Bala Ghosh and Another
Calcutta High Court · AIR 1953 Cal 233
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 97
High Courts21 Feb 1951Allowed
Bhuramull Maskara and Another Vs Ram Kumar Maskara and Others
Calcutta High Court · AIR 1951 Cal 105
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts21 Feb 1951Dismissed
Amulya Chandra Roy and Others Vs Pashupati Nath and Another
Calcutta High Court · AIR 1951 Cal 48 : (1951) 1 CALLT 1 : 55 CWN 385 : (1952) 2 ILR (Cal) 1
Bengal Tenancy Act, 1885 — Section 168A(1)Civil Procedure Code, 1908 (CPC) — Section 51
High Courts20 Feb 1951
COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL Vs ADAIR DUTTA and CO., LTD., CALCUTTA.
Calcutta High Court · (1951) 20 ITR 267
Excess Profits Tax Act, 1940 — Section 21Income Tax Act, 1961 — Section 10, 66(1)
High Courts19 Feb 1951Allowed
Mrs. Kathleen Dias Vs H.M. Coria and Sons
Calcutta High Court · AIR 1951 Cal 513 : (1951) 1 CALLT 144 : 55 CWN 698 : (1951) 2 LLJ 192
Workmens Compensation Act, 1923 — Section 17, 28, 8
High Courts19 Feb 1951
Monoranjan Roy Vs The Collector of Customs
Calcutta High Court · AIR 1953 Cal 753
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 198
High Courts16 Feb 1951
Soorajmull Nagarmull Vs The Asst. Controller of Customs and Others
Calcutta High Court · AIR 1952 Cal 103 : (1951) 1 CALLT 60 : 55 CWN 528
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 182, 198
High Courts14 Feb 1951Dismissed
Rakhaldas Mukherjee Vs S.P. Ghose
Calcutta High Court · AIR 1952 Cal 171
Constitution of India, 1950 — Article 226West Bengal Premises Rent Control Rules, 1949 — Rule 10
High Courts14 Feb 1951
Dhirendra Nath Majumdar Vs Haripada Biswas and Others
Calcutta High Court · AIR 1951 Cal 42
Criminal Procedure Code, 1898 (CrPC) — Section 202, 537
High Courts13 Feb 1951Allowed
Dungarmull Kissenlal Vs Sambhu Charan Pandey and Another
Calcutta High Court · AIR 1951 Cal 55 : (1952) 1 ILR (Cal) 395
Contract Act, 1872 — Section 2Evidence Act, 1872 — Section 101, 102, 103, 92Negotiable Instruments Act, 1881 (NI) — Section 118, 46, 69, 9
High Courts13 Feb 1951
Manindra Kumar Bose Vs Santi Rani Biswas and Others
Calcutta High Court · AIR 1951 Cal 518 : 55 CWN 306
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 115, 35Limitation Act, 1908 — Article 177, 181, 2(4)
High Courts09 Feb 1951
GOODWIN Vs BREWSTER (H.M. INSPECTOR OF TAXES).
Calcutta High Court · (1952) 22 ITR 31
High Courts09 Feb 1951Dismissed
Abinash Chandra Vs Madhusudan Majumdar and Another
Calcutta High Court · AIR 1952 Cal 673 : (1952) 1 ILR (Cal) 373
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Feb 1951Dismissed
S. Ghosh and Others Vs Jitendra Nath and Others
Calcutta High Court · AIR 1951 Cal 45
Bengal Tenancy Act, 1885 — Section 105, 105A, 107, 109Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Feb 1951
Gagan Chandra Hazara and Another Vs Surendra Nath Khamrai and Others
Calcutta High Court · AIR 1951 Cal 410
Court fees Act, 1870 — Article 17, 7