High Courts16 Jan 1951Allowed
In the matter of J. Chowdhury Vs M. C. Banerjee and anr
Calcutta High Court · 55 CWN 256
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(2), 2(k)
COURT ARCHIVE
Calcutta High Court judgments, 1951
389 judgments · page 19 of 20
High Courts16 Jan 1951
Calcutta Electric Supply Corpn. Ltd. Vs Commr. of Income Tax
Calcutta High Court · AIR 1951 Cal 151 : 55 CWN 261 : (1952) 1 ILR (Cal) 263 : (1951) 19 ITR 406
Defence of India Rules, 1962 — Rule 83Income Tax Act, 1922 — Section 10(2)Transfer of Property Act, 1882 — Section 54
High Courts15 Jan 1951
(sic) Mision of Exces-s Paofits Tax, West Bengal Vs Jeewanlal Ltd., Calcutta
Calcutta High Court · 55 CWN 237
Excess Profits Tax Act, 1940 — Section 2(21)
High Courts15 Jan 1951
Commissioner of Income Tax Vs Steel Brothers and Co. Ltd.
Calcutta High Court · AIR 1951 Cal 162 : 56 CWN 241 : (1951) 19 ITR 435
Income Tax Act, 1922 — Section 4(1), 42(3)
High Courts15 Jan 1951Allowed
Sm. Lilabati Rana Vs Lalit Mohan Dey and Others
Calcutta High Court · AIR 1952 Cal 499 : (1952) 1 ILR (Cal) 257
Partnership Act, 1932 — Section 43, 5
High Courts15 Jan 1951
Provash Chandra Roy Vs Rabindra Nath Mondal having died, Sunil Kumar Mondal and Others
Calcutta High Court · AIR 1951 Cal 393
Calcutta Thika Tenancy Act, 1949 — Section 28
High Courts12 Jan 1951
Norendra Nath Mozumdar Vs The State
Calcutta High Court · AIR 1951 Cal 140 : (1952) 1 ILR (Cal) 239
Arms Act, 1959 — Section 19Evidence Act, 1872 — Section 122Penal Code, 1860 (IPC) — Section 27
High Courts12 Jan 1951
Nripendra Nath Basu Vs Kisen Bahadur
Calcutta High Court · (1952) 1 ILR (Cal) 251
Penal Code, 1860 (IPC) — Section 184, 224, 225, 25, 339
High Courts12 Jan 1951Dismissed
Krishna Kumar Mandal Vs Mutwalli Ashadulla Choudhuri
Calcutta High Court · (1952) 1 ILR (Cal) 254
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 24, Order 9 Rule 13
High Courts11 Jan 1951
The Commissioners for the Port of Calcutta Vs Anil Krishna Mitra and Another
Calcutta High Court · 55 CWN 305
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 43, 47
High Courts11 Jan 1951Dismissed
Bejoy Singh Vs Bilasroy and Co.
Calcutta High Court · AIR 1951 Cal 529
Arbitration Act, 1940 — Section 16, 30
High Courts11 Jan 1951
The State Vs Sashi Bhushan Bera
Calcutta High Court · (1952) 1 ILR (Cal) 236
West Bengal Rice Mills Control Order, 1949 — Section 4, 7(2)
High Courts10 Jan 1951
Hazara Singh and Others Vs The State
Calcutta High Court · AIR 1951 Cal 377 : (1951) 1 CALLT 352
Criminal Procedure Code, 1898 (CrPC) — Section 297Evidence Act, 1872 — Section 114, 9Penal Code, 1860 (IPC) — Section 412
High Courts10 Jan 1951Allowed
In Re: Associated Bank of Tripura, Ltd. (in liquidation)
Calcutta High Court · 55 CWN 402 : (1952) 1 ILR (Cal) 228
Arbitration Act, 1940 — Section 33Banking Companies (Amendment) Act, 1950 — Section 45BBanking Companies Act, 1949 — Section 45A, 45G
High Courts10 Jan 1951
COMMISSIONER OF Income Tax, WEST BENGAL Vs P.M. BAGCHI and CO.
Calcutta High Court · (1951) 20 ITR 33
Income Tax Act, 1961 — Section 23(5)(a), 48(2)
High Courts10 Jan 1951
Dhanesh Prokash Pal Vs Lalit Mohan Ghosh and Another
Calcutta High Court · 55 CWN 347
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 41, 43
High Courts09 Jan 1951
Sm. Radharani Dasi Vs Atul Chandra Mondal and Another
Calcutta High Court · AIR 1952 Cal 75 : 55 CWN 501
Bengal Tenancy Act, 1885 — Section 26FLimitation Act, 1908 — Article 181, 18, 6
High Courts09 Jan 1951
Kamal Singh and Another Vs Sekhar Chand and Others
Calcutta High Court · AIR 1952 Cal 447
Arbitration Act, 1940 — Section 2, 32, 33
High Courts09 Jan 1951
Commr. of Income Tax Vs A.W. Figgis and Co. and Others
Calcutta High Court · AIR 1952 Cal 677 : (1951) 20 ITR 530
Income Tax Act, 1922 — Section 25, 25(4)
High Courts05 Jan 1951
Secretary Ratepayers'' Committee, North Barrackpore Municipality Vs Dwip Narayan Singh
Calcutta High Court · AIR 1952 Cal 127
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137, 439