High Courts10 Jun 1932
Surendranath Ghosh Vs Haridas Biswas and Others
Calcutta High Court · AIR 1933 Cal 398
Registration Act, 1908 — Section 23, 47Transfer of Property Act, 1882 — Section 78
COURT ARCHIVE
Calcutta High Court judgments, 1932
355 judgments · page 9 of 18
High Courts10 Jun 1932
Kailash Chandra and Others Vs Emperor
Calcutta High Court · AIR 1932 Cal 651
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 120, 292
High Courts10 Jun 1932
Hanuman Sarma Vs Emperor
Calcutta High Court · AIR 1932 Cal 723
Penal Code, 1860 (IPC) — Section 354, 376
High Courts10 Jun 1932
Pratapchandra Ghosh Vs Ramanimohan Ghosh and Others
Calcutta High Court · AIR 1933 Cal 377
Bengal Tenancy Act, 1885 — Section 87
High Courts09 Jun 1932
Mano Mohan Neogy Vs Surendra Kumar Ray Chowdhury and Others
Calcutta High Court · AIR 1933 Cal 52
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(s), 104
High Courts08 Jun 1932
Kali Charan Singha Vs Bibhuti Bhusan Singha
Calcutta High Court · AIR 1933 Cal 85
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Jun 1932
RECKITT, IN RE; RECKITT Vs RECKITT.
Calcutta High Court · (1933) 1 ITR 1
Customs and Inland Revenue Act, 1890 — Section 30Income Tax Act, 1918 — Section 4, 7
High Courts07 Jun 1932
Sarba Mohan Banerjee Vs Manmohan Banerjee and Others
Calcutta High Court · AIR 1933 Cal 488
Transfer of Property Act, 1882 — Section 122
High Courts07 Jun 1932
Sarbamohan Banerjee Vs Monomohan Banerjee and Others
Calcutta High Court · 143 Ind. Cas. 757
Transfer of Property Act, 1882 — Section 122
High Courts06 Jun 1932
Ram Dass Goswami Vs Sudha Krishna Laik and Others
Calcutta High Court · AIR 1933 Cal 343
Bengal Tenancy Act, 1885 — Section 153, 153(a)
High Courts06 Jun 1932
Nilmoni Pal Vs Dakshineswar Pal and Others
Calcutta High Court · 138 Ind. Cas. 848
Civil Procedure Code, 1908 (CPC) — Section 104(1)(c)Limitation Act, 1963 — Section 5
High Courts06 Jun 1932
Nilmoni Pal Vs Dakshineswar Pal
Calcutta High Court · AIR 1932 Cal 713
Limitation Act, 1963 — Article 5
High Courts02 Jun 1932
Harendra Chandra Das and Others Vs Nanda Lal Roy and Others
Calcutta High Court · AIR 1933 Cal 98
Specific Relief Act, 1877 — Section 14
High Courts02 Jun 1932
Altapali Khan Vs Uzirali Khan and Others
Calcutta High Court · AIR 1933 Cal 381
High Courts02 Jun 1932
In Re: Janasakti of Sylhet and Others
Calcutta High Court · 138 Ind. Cas. 849
Press (Emergency Powers) Act, 1931 — Section 4(1), 7(3)
High Courts02 Jun 1932
In Re: "Janasakti" of Sylhet and Others
Calcutta High Court · AIR 1932 Cal 649
Press (Emergency Powers) Act, 1931 — Section 7(3)
High Courts01 Jun 1932
(Syed) Zainuddin Hossain and Others Vs (Moulvi) Muhammad Abdur Rahim and Others
Calcutta High Court · AIR 1933 Cal 102 : 140 Ind. Cas. 799
High Courts01 Jun 1932
Gorachand Barhal and Others Vs Mohitkrishna Kundu and Others
Calcutta High Court · AIR 1933 Cal 270
Cess Act, 1880 — Section 41(2)
High Courts31 May 1932
Sudhangshu Sekhar Dey Vs Haricharan Ghose
Calcutta High Court · AIR 1932 Cal 847