High Courts13 Jul 1932
Amulya Kumar Samaddar and Others Vs Annada Charan Das and Others
Calcutta High Court · AIR 1933 Cal 475
COURT ARCHIVE
Calcutta High Court judgments, 1932
355 judgments · page 7 of 18
High Courts13 Jul 1932
Sham Das Kapur Vs Emperor
Calcutta High Court · AIR 1933 Cal 65
Penal Code, 1860 (IPC) — Section 408
High Courts13 Jul 1932
Ram Singh Vs Century Insurance Co. Ltd.
Calcutta High Court · AIR 1933 Cal 170
High Courts12 Jul 1932
Mr. Miriam Alice Monk Vs Mr. William Monk
Calcutta High Court · AIR 1933 Cal 388
High Courts12 Jul 1932
Debendra Narain Roy Vs Jogendra Narain Deb and Others
Calcutta High Court · AIR 1933 Cal 559 : 145 Ind. Cas. 446
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 15 Rule 3
High Courts12 Jul 1932
Emperor Vs Parimal Chatterjee and Others
Calcutta High Court · AIR 1932 Cal 760
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 117, 302
High Courts12 Jul 1932
Muhara Bibi and Another Vs Maharulla Mondal and Others
Calcutta High Court · AIR 1933 Cal 785
High Courts12 Jul 1932
Parimal Chatterji and Another Vs Emperor
Calcutta High Court · 140 Ind. Cas. 787
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 117, 302
High Courts11 Jul 1932
Pareshram Vs Official Assignee of Calcutta
Calcutta High Court · AIR 1933 Cal 387
High Courts11 Jul 1932
Maiyarjan Bibi and Another Vs Abdul Shek
Calcutta High Court · AIR 1933 Cal 498 : 145 Ind. Cas. 170
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts08 Jul 1932
Pulin Chandra Sen Vs Amin Miah Muzaffar Ahmad and Others
Calcutta High Court · AIR 1933 Cal 508
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Limitation Act, 1963 — Section 6
High Courts07 Jul 1932
Bhola Nath Sirkar Vs Hara Duari Agarwalla
Calcutta High Court · AIR 1933 Cal 233
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 58, Order 21 Rule 63, Order 46 Rule 1
High Courts07 Jul 1932
Bejoy Kumar Addy Vs Corporation of Calcutta
Calcutta High Court · AIR 1933 Cal 322
Bengal Municipal Act, 1932 — Section 336Calcutta Municipal Act, 1923 — Section 3(39), 3(5), 399, 400
High Courts07 Jul 1932
Nalini Kanta Roy Vs Kamaraddi and Others
Calcutta High Court · AIR 1933 Cal 239
High Courts07 Jul 1932
Sm. Shib Kumari Dassi Vs Sm. Subudhi Tatwani and Another
Calcutta High Court · AIR 1932 Cal 829 : 140 Ind. Cas. 678
High Courts06 Jul 1932
Brajendra Kishore Roy and Others Vs Iswar Kaibarta and Others
Calcutta High Court · AIR 1933 Cal 539
Limitation Act, 1963 — Section 26
High Courts06 Jul 1932
Gobardhan Behari Bose and Another Vs Sarat Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1933 Cal 486
High Courts06 Jul 1932
Hanif and Others Vs Emperor
Calcutta High Court · AIR 1932 Cal 786 : 140 Ind. Cas. 723
Penal Code, 1860 (IPC) — Section 120B, 419, 467