High Courts25 Jul 1932
THOMAS MERTHYR COLLIERY CO. Vs DAVIS (H. M. INSPECTOR OF TAXES).
Calcutta High Court · (1933) 1 ITR 12
COURT ARCHIVE
Calcutta High Court judgments, 1932
355 judgments · page 6 of 18
High Courts22 Jul 1932
Hemanta Kumari Debi Vs Sefatulla Biswas
Calcutta High Court · AIR 1933 Cal 477
Bengal Tenancy Act, 1885 — Section 89
High Courts22 Jul 1932
Brojendra Nath Ghose Vs Satish Chandra Das and Others
Calcutta High Court · AIR 1933 Cal 495a : 145 Ind. Cas. 185
Provincial Insolvency Act, 1907 — Section 27Provincial Insolvency Act, 1920 — Section 38
High Courts20 Jul 1932
A.M.A. Zaman Vs Emperor
Calcutta High Court · AIR 1933 Cal 139
Penal Code, 1860 (IPC) — Section 153A
High Courts20 Jul 1932
Kulachandra Ghosh and Others Vs Jogendra Chandra Ghosh and Others
Calcutta High Court · AIR 1933 Cal 411
Transfer of Property Act, 1882 — Section 54
High Courts20 Jul 1932
Miajan Biswas and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 5
Penal Code, 1860 (IPC) — Section 147, 148, 366, 458
High Courts20 Jul 1932
Ramizulla and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 85 : 147 Ind. Cas. 828
Penal Code, 1860 (IPC) — Section 366, 376
High Courts19 Jul 1932
Makhan Lal Laha and Another Vs Nagendra Nath Adhicary
Calcutta High Court · AIR 1933 Cal 467
Partition Act, 1893 — Section 4
High Courts19 Jul 1932
Jitendra Nath Ghosh Vs Chief Secretary to the Bengal Government
Calcutta High Court · AIR 1932 Cal 753
Bengal Criminal Law Amendment Act, 1930 — Section 2(1)
High Courts19 Jul 1932
Emperor Vs Maturanath De and Others
Calcutta High Court · AIR 1932 Cal 850
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 120B, 193
High Courts19 Jul 1932
Satyaranjan Bakshi and Another Vs Emperor
Calcutta High Court · AIR 1932 Cal 758
Penal Code, 1860 (IPC) — Section 124A
High Courts19 Jul 1932
In Re: Krishna Lal Seal and Another
Calcutta High Court · AIR 1932 Cal 886 : 140 Ind. Cas. 1
Calcutta Municipal Act, 1923 — Section 149Income Tax Act, 1922 — Section 9
High Courts19 Jul 1932
Emperor Vs Mathuranath De and Others
Calcutta High Court · 139 Ind. Cas. 89
Criminal Procedure Code, 1898 (CrPC) — Section 195, 307, 551Penal Code, 1860 (IPC) — Section 120(B), 193, 201, 217, 218
High Courts18 Jul 1932
Baijnath Shaw Vs Corporation of Calcutta
Calcutta High Court · AIR 1933 Cal 178
High Courts15 Jul 1932
Probodh Chandra Chakravarty Vs Emperor
Calcutta High Court · AIR 1933 Cal 186
Government of India Act, 1915 — Section 107
High Courts15 Jul 1932
Chhogan Lal Bagri Vs Behari Lal Saha Ray and Others
Calcutta High Court · AIR 1933 Cal 311 : 147 Ind. Cas. 881
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Jul 1932
Khorshed Ali Bepari and Another Vs Probhat Chandra Das
Calcutta High Court · AIR 1933 Cal 496 : 145 Ind. Cas. 183
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Jul 1932
D.N. Chatterjee and Co. Vs Raj Kumar Mandal and Others
Calcutta High Court · AIR 1933 Cal 651
Provincial Insolvency Act, 1920 — Section 13(2)(a), 19(3), 51
High Courts14 Jul 1932
Pratapmal Rameshwar Vs Chunilal Jahuri
Calcutta High Court · AIR 1933 Cal 417
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52Presidency Towns Insolvency Act, 1909 — Section 13