High Courts31 May 1932
Kshetra Mohan Pal Choudhury Vs Tufani Talukdar and Others
Calcutta High Court · AIR 1933 Cal 474
COURT ARCHIVE
Calcutta High Court judgments, 1932
355 judgments · page 10 of 18
High Courts26 May 1932
Kanai Lal Misra Vs Ram Nibash Bajaj and Others
Calcutta High Court · AIR 1933 Cal 314
High Courts26 May 1932
Jahurdan Garib Khan and Others Vs Sakina Bibi and Others
Calcutta High Court · AIR 1934 Cal 210
High Courts25 May 1932
Ali Hussain and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 308
Criminal Procedure Code, 1898 (CrPC) — Section 342, 388Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 420
High Courts25 May 1932
Kailash Chandra Das and Another Vs Sm. Kanchani Dassya and Others
Calcutta High Court · AIR 1934 Cal 136
High Courts24 May 1932
Probadha Gaolini Vs Banka Behari Mondal
Calcutta High Court · AIR 1933 Cal 196
Evidence Act, 1872 — Section 91
High Courts24 May 1932
Barendra Krishna Das Adhikari Vs Dwijendra Krishna Das Adhikari and Others
Calcutta High Court · AIR 1933 Cal 61
High Courts24 May 1932
Khurshid Chik Vs Raniganj Municipality
Calcutta High Court · AIR 1932 Cal 833
Bengal Municipal Act, 1932 — Section 273(2)Evidence Act, 1872 — Section 114(e)
High Courts24 May 1932
Corporation of Calcutta Vs Probhat Chandra Barua
Calcutta High Court · AIR 1933 Cal 128
Calcutta Municipal Act, 1923 — Section 141
High Courts24 May 1932
Mahommad Wasir Vs Sk. Majid and Another
Calcutta High Court · AIR 1933 Cal 319
High Courts24 May 1932
Haridas Sadhu Khan Vs Iswar Ratneswar and Others
Calcutta High Court · AIR 1933 Cal 94
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts24 May 1932
Muhammad Wasir Vs Sheikh Majid and Another
Calcutta High Court · 143 Ind. Cas. 507
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts24 May 1932
Jagat Kishore Acharya Vs Kamaruddin and Others
Calcutta High Court · AIR 1933 Cal 175
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts23 May 1932
Ram Prasad Agarwalla and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 11
Civil Procedure Code, 1908 (CPC) — Section 135(2)
High Courts23 May 1932
Hatu Naik and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 3
Bengal Embankment Act, 1882 — Section 6
High Courts23 May 1932
(Sri Sri) Gopal Sridhar Mahadeb and Others Vs Sashi Bhusan Sarkar and Others
Calcutta High Court · AIR 1933 Cal 109
Contract Act, 1872 — Section 239
High Courts20 May 1932
Radhu Roy and Others Vs Raja Jyoti Prasad Singh Deo
Calcutta High Court · 140 Ind. Cas. 385
Evidence Act, 1872 — Section 13, 43
High Courts20 May 1932
Secy. of State Vs Madhu Sudan Mukherjee and Others
Calcutta High Court · AIR 1933 Cal 260
Transfer of Property Act, 1882 — Section 106, 116
High Courts20 May 1932
Radhu Ray and Others Vs Raja Jyoti Prasad Singh Deo
Calcutta High Court · AIR 1933 Cal 21
Evidence Act, 1872 — Section 13
High Courts20 May 1932
Bhupendra Narayan Sinha Vs Maharaj Bahadur Sinha and Others
Calcutta High Court · AIR 1933 Cal 54