High Courts11 Sept 1924
Emperor Vs Nani Mandal
Calcutta High Court · (1925) ILR (Cal) 403
Criminal Procedure Code, 1898 (CrPC) — Section 342
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 7 of 35
High Courts11 Sept 1924
Emperor Vs Nani Mandal and Others
Calcutta High Court · AIR 1925 Cal 575
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 304, 325
High Courts04 Sept 1924
Emperor Vs Nishi Kanta Banikya
Calcutta High Court · AIR 1925 Cal 525
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302
High Courts28 Aug 1924
Nirmal Kumar Singh Nowlaksha Vs The Commissioner of Income Tax
Calcutta High Court · AIR 1925 Cal 173 : 85 Ind. Cas. 520
Income Tax Act, 1922 — Section 66(3)
High Courts28 Aug 1924
Bishnupada Deb Vs Emperor
Calcutta High Court · 97 Ind. Cas. 651
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts27 Aug 1924
Emperor Vs Faratulla Mandal and Others
Calcutta High Court · AIR 1925 Cal 394
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts27 Aug 1924
Advocate-General Of Bengal Vs S. Webb-Johnson
Calcutta High Court · AIR 1925 Cal 797 : (1925) ILR (Cal) 508
High Courts26 Aug 1924
Arun Chandra Singha and Others Vs Secretary of State and Others
Calcutta High Court · AIR 1926 Cal 367
Public Demands Recovery Act — Section 7
High Courts26 Aug 1924
Kumar Arun Chandra Singha and Others Vs The Secretary of State for India in Council and Others
Calcutta High Court · 87 Ind. Cas. 339
Bengal Drainage Act, 1880 — Section 37Public Demands Recovery Act — Section 7
High Courts26 Aug 1924
Ashutosh Roy Vs Chairman of the Commissioners, Rampore Boolia Municipality
Calcutta High Court · AIR 1925 Cal 1027 : 85 Ind. Cas. 796
High Courts25 Aug 1924
Debenara Lal Panja and Others Vs Nilmoney Prodhan and Others
Calcutta High Court · AIR 1925 Cal 1173
High Courts25 Aug 1924
Debendra Lal Panja and Others Vs Nilmoney Prodhan and Others
Calcutta High Court · 86 Ind. Cas. 865
Bengal Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 78
High Courts25 Aug 1924
Kiran Chandra Bose Vs Dutt and Co.
Calcutta High Court · AIR 1925 Cal 251 : 85 Ind. Cas. 522
Transfer of Property Act, 1882 — Section 52
High Courts25 Aug 1924
Kandru Haldar Vs Taraprasanna Roy Chowdhuri and Others
Calcutta High Court · 87 Ind. Cas. 355
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts20 Aug 1924
Brindaban Chandra Ghosh Vs Damodar Prasad Panday
Calcutta High Court · AIR 1925 Cal 304
Court Fees Act, 1870 — Section 15
High Courts20 Aug 1924
Abul Hasmat Ahamad Vs Hrishikesh Das and Others
Calcutta High Court · AIR 1925 Cal 1048
High Courts20 Aug 1924
Moulvi Abul Hasmat Ahamad Vs Hrishikesh Das and Others
Calcutta High Court · 85 Ind. Cas. 742
High Courts20 Aug 1924
Asiruddin Mondol and Others Vs Ram Sakhi Debya and Others
Calcutta High Court · 86 Ind. Cas. 775
Civil Procedure Code, 1908 (CPC) — Section 38
High Courts19 Aug 1924
Subodh Chandra Roy Choudhuri Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 278 : 85 Ind. Cas. 913
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts19 Aug 1924
Secretary of State Vs Kali Narayan Roy Choudhury
Calcutta High Court · AIR 1925 Cal 273 : 85 Ind. Cas. 211