High Courts07 Nov 1924
Rahanaddy Patwary and Others Vs Hasan Ali Jamadar
Calcutta High Court · 96 Ind. Cas. 126
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 6 of 35
High Courts07 Nov 1924
Nawab Ali Vs Emperor
Calcutta High Court · AIR 1925 Cal 816 : (1925) ILR (Cal) 470
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts07 Nov 1924
Mahabir Singh and Another Vs Giribala Dassi
Calcutta High Court · AIR 1925 Cal 742
Criminal Procedure Code, 1898 (CrPC) — Section 192(1), 202, 203
High Courts04 Nov 1924
Gadadhar Sarkar Vs Emperor
Calcutta High Court · 87 Ind. Cas. 845
Penal Code, 1860 (IPC) — Section 368
High Courts04 Nov 1924
Golam Bari Gazi Vs Yar Ali Khan
Calcutta High Court · AIR 1925 Cal 480a
Criminal Procedure Code, 1898 (CrPC) — Section 363
High Courts03 Nov 1924
Bahadur Molla and Others Vs Emperor through Ismail and Another
Calcutta High Court · 85 Ind. Cas. 135
Criminal Procedure Code, 1898 (CrPC) — Section 415A
High Courts03 Nov 1924
Sarat Chandra Kar and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 821
Criminal Procedure Code, 1898 (CrPC) — Section 364
High Courts03 Nov 1924
Bahadur Molla and Others Vs Ismail and Another
Calcutta High Court · AIR 1925 Cal 329
Criminal Procedure Code, 1898 (CrPC) — Section 380, 404, 562
High Courts03 Nov 1924
Pramatha Nath Sanyal Vs Kali Kumar Dutt
Calcutta High Court · (1925) ILR (Cal) 440
Companies Act, 1913 — Section 92(5)
High Courts03 Nov 1924
Sarat Chandra Kar Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 446
Criminal Procedure Code, 1898 (CrPC) — Section 364
High Courts03 Nov 1924
Bahadur Molla Vs Ismail
Calcutta High Court · (1925) ILR (Cal) 463
Criminal Procedure Code, 1898 (CrPC) — Section 562(1)
High Courts25 Oct 1924
Gunananda Dhone Vs Lala Santi Prakash Nandy
Calcutta High Court · AIR 1925 Cal 613
Criminal Procedure Code, 1898 (CrPC) — Section 177, 179
High Courts22 Sept 1924
Kandikkalle Purayil Pannan Mayankutti and Others Vs Kandikkale Purayil Pannan Kathiri and Others
Calcutta High Court · 86 Ind. Cas. 747
High Courts18 Sept 1924
Lalji Ram Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 243
Calcutta Municipal Act, 1923 — Section 412Criminal Procedure Code, 1898 (CrPC) — Section 242, 244
High Courts18 Sept 1924
Gokul Khatik Vs King Emperor
Calcutta High Court · AIR 1925 Cal 674
Penal Code, 1860 (IPC) — Section 406, 420
High Courts16 Sept 1924
Shama Charan Das and Another Vs Ashutosh Dass
Calcutta High Court · AIR 1928 Cal 263
Penal Code, 1860 (IPC) — Section 143, 341, 392, 448
High Courts12 Sept 1924
Aswini Kumar Dutt and Others Vs Puti and Others
Calcutta High Court · AIR 1925 Cal 678
Criminal Procedure Code, 1898 (CrPC) — Section 356, 360
High Courts12 Sept 1924
Aswini Kumar Dutt Vs Puti
Calcutta High Court · (1925) ILR (Cal) 437
Criminal Procedure Code, 1898 (CrPC) — Section 356