High Courts08 Jul 1918
Ismail Sarkar and Others Vs Emperor
Calcutta High Court · 46 Ind. Cas. 846
Penal Code, 1860 (IPC) — Section 366, 376
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 8 of 27
High Courts08 Jul 1918Dismissed
Sm. Ishani Dasi and Another Vs Ganesh Chandra Rakshit and Others
Calcutta High Court · (1918) 07 CAL CK 0032
High Courts08 Jul 1918
Srimati Ishani Dasi and Another Vs Rajendranath Jash and Others
Calcutta High Court · AIR 1919 Cal 36 : 48 Ind. Cas. 303
High Courts08 Jul 1918
Giribala Dasi and Others Vs Kudrutulla Paramanick and Others
Calcutta High Court · AIR 1919 Cal 962 : 47 Ind. Cas. 576
High Courts08 Jul 1918
Azimuddin Mandal and Others Vs Tara Sankar Ghose and Others
Calcutta High Court · 47 Ind. Cas. 638
Bengal Tenancy Act, 1885 — Section 105
High Courts05 Jul 1918
Bhusan Chandra Ghose and Others Vs Jahar Mal Bhutra and Others
Calcutta High Court · 48 Ind. Cas. 733
High Courts05 Jul 1918
T.C. Tweedie Vs Jogesh Chandra Roy Chowdhury and Others
Calcutta High Court · AIR 1919 Cal 452 : 51 Ind. Cas. 999
Bengal Court of Wards Act, 1879 — Section 39Bengal Tenancy Act, 1885 — Section 97Limitation Act, 1963 — Article 113
High Courts04 Jul 1918
Panchu Kapali and Rajaram Kapali By their Grandmother next Friend and Guardian Bijoya Kapali Vs Jajneswar Majhi and Rohini Dasya
Calcutta High Court · AIR 1919 Cal 329 : 53 Ind. Cas. 959
High Courts03 Jul 1918
Secretary of State for India in Council Vs Monalar Mookerjee and Others
Calcutta High Court · AIR 1919 Cal 524(1) : 53 Ind. Cas. 238
High Courts03 Jul 1918
Mamraj Agarwala and on his Death his heirs and Legal Representatives Chhagmal Agarwala and Others Vs Ahmad Ali Mahamad
Calcutta High Court · 47 Ind. Cas. 932
High Courts01 Jul 1918
J.H. Jones Vs The Administrator-General of Bengal
Calcutta High Court · (1919) ILR (Cal) 485
Civil Procedure Code, 1908 (CPC) — Section 11Succession Act, 1865 — Section 101
High Courts01 Jul 1918
Monohar Mukherjee Vs Kali Das Nandi and Others
Calcutta High Court · 47 Ind. Cas. 840
High Courts01 Jul 1918
Joseph Henry Jones and Another Vs The Administrator-General of Bengal
Calcutta High Court · AIR 1919 Cal 809 : 47 Ind. Cas. 383
Succession Act, 1865 — Section 101, 105
High Courts01 Jul 1918
Annada Prasanna Lahiri Vs Badulla Mandal and Others
Calcutta High Court · AIR 1919 Cal 963 : 47 Ind. Cas. 985
High Courts01 Jul 1918
Felu Sarkar and Others Vs Rani Hemanta Kumari Debya
Calcutta High Court · 47 Ind. Cas. 365
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts28 Jun 1918
Taprinessa Vs Emperor
Calcutta High Court · AIR 1919 Cal 679 : 47 Ind. Cas. 275
Penal Code, 1860 (IPC) — Section 201, 203, 211
High Courts28 Jun 1918
Teprinessa Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 427
Penal Code, 1860 (IPC) — Section 201, 203
High Courts27 Jun 1918
Indra Narain Das and Another Vs Badan Chandra Das and Others
Calcutta High Court · 47 Ind. Cas. 340
High Courts27 Jun 1918
Srijukta Sarajubala Debi Chowdhurani and Others Vs Saradanath Bhattacharjee and Others
Calcutta High Court · 50 Ind. Cas. 862
Bengal Tenancy Act, 1885 — Section 193Limitation Act, 1963 — Article 116, 20
High Courts26 Jun 1918
Karim Baksha and Others Vs Abdul Jabbar Miaji
Calcutta High Court · AIR 1919 Cal 874 : 47 Ind. Cas. 416