High Courts22 Jul 1918
Deutsch Asiatische Bank Vs Hiralal Burdhan and Sons
Calcutta High Court · 47 Ind. Cas. 122
Limitation Act, 1963 — Section 15, 9
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 7 of 27
High Courts22 Jul 1918
Mukunda Lal Roy and Another Vs Srimati Bhabasundari Debya Chowdhurani and Another
Calcutta High Court · 47 Ind. Cas. 922
Bengal Tenancy Act, 1885 — Section 153(6)
High Courts19 Jul 1918
Digendra Chandra Basak Vs Ramani Mohan Goswami
Calcutta High Court · 48 Ind. Cas. 333
Provincial Insolvency Act, 1920 — Section 3, 43(2)
High Courts19 Jul 1918
Rajani Kanta Pal Vs Kedar Nath Biswas and Others
Calcutta High Court · 47 Ind. Cas. 190
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 115
High Courts19 Jul 1918
Sheikh Abdul Hakim and Others Vs Adyata Chandra Das Dalal and Others
Calcutta High Court · AIR 1919 Cal 593 : 49 Ind. Cas. 63
High Courts19 Jul 1918
Mahamed Keramut Ulla Miah and Another Vs Keamutulla Meah and Others Chintamannessa Bibi and Another and Refatulla Meah Vs Kuramannessa Bibi and Others Kuramannessa Bibi Vs Chintamannessa Bibi and Others
Calcutta High Court · 49 Ind. Cas. 886
High Courts18 Jul 1918
Mahomed Renu Meah Vs Srimati Sabida Khatun and Others
Calcutta High Court · 49 Ind. Cas. 128
Probate and Administration Act, 1881 — Section 50, 90
High Courts18 Jul 1918
Hazarimull Shohanlal Vs Satish Chandra Ghose
Calcutta High Court · (1919) ILR (Cal) 331
Contract Act, 1872 — Section 108, 109
High Courts18 Jul 1918
Roopchand Jankidas Vs The National Bank of India
Calcutta High Court · (1919) ILR (Cal) 342
Contract Act, 1872 — Section 178
High Courts18 Jul 1918
Hazarimul Shohanlal Vs Satish Chandra Ghosh and Others
Calcutta High Court · AIR 1919 Cal 546 : 48 Ind. Cas. 966
Contract Act, 1872 — Section 108
High Courts18 Jul 1918
Bama Sundari Dasya Vs Kiran Chandra alias Harabllash Sikdar and Another
Calcutta High Court · AIR 1919 Cal 322 : 49 Ind. Cas. 497
Civil Procedure Code, 1908 (CPC) — Section 47, 48(1)(b)
High Courts18 Jul 1918
Roop Chand Jankidas Vs The National Bank of India, Ltd. and Others
Calcutta High Court · 48 Ind. Cas. 975
Contract Act, 1872 — Section 108, 178
High Courts17 Jul 1918
Jalaluddin Peshawari Vs Emperor
Calcutta High Court · 47 Ind. Cas. 813
Bengal Excise Act, 1909 — Section 46, 83(a)Criminal Procedure Code, 1898 (CrPC) — Section 530(p), 537
High Courts16 Jul 1918
Dinabandhu Patra Vs Sanatan Dandapat and Bikram Kar
Calcutta High Court · 48 Ind. Cas. 624
Evidence Act, 1872 — Section 71
High Courts16 Jul 1918
Satyendra Narayan Bagchi and Others Vs Sashi Bhusan Chowdhury and Others
Calcutta High Court · 48 Ind. Cas. 448
High Courts12 Jul 1918
Emperor Vs Chhanoo Lal Bania
Calcutta High Court · 49 Ind. Cas. 783
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395, 411, 412
High Courts12 Jul 1918
Sreemati Thandamoyee Dasi Vs Srimati Goonamani Dasi and Others
Calcutta High Court · AIR 1919 Cal 1073 : 47 Ind. Cas. 506
Contract Act, 1872 — Section 23
High Courts12 Jul 1918
Sankar Nath Mukherji Vs Biddutlata Debi
Calcutta High Court · 48 Ind. Cas. 295
High Courts09 Jul 1918
Fazar Ali Mistri and Others Vs Amir Buksh Mian and Others
Calcutta High Court · 47 Ind. Cas. 334
Bengal Tenancy Act, 1885 — Section 161, 88
High Courts09 Jul 1918
Jatra Mohan Sen Vs Secretary of State for India
Calcutta High Court · (1919) ILR (Cal) 520 : 52 Ind. Cas. 435