High Courts03 Jun 1887
Ramanugra Roy and Another Vs Azizuddin Hossein and Others
Calcutta High Court · (1887) ILR (Cal) 605
COURT ARCHIVE
Calcutta High Court judgments, 1887
138 judgments · page 5 of 7
High Courts03 Jun 1887
Koilash Chundee Dey and Gopinath Dey and Others Vs Obhoya Charan Bhoota and Another
Calcutta High Court · (1887) ILR (Cal) 751
Rent Law of Bengal, L.P. Act, 1869 — Section 22
High Courts02 Jun 1887
Suit of Collett and Another Vs Armstrong
Calcutta High Court · (1887) ILR (Cal) 526
High Courts25 May 1887
Moheshwar Pershad Narain Singh Vs Sheobaran Mahto and Dursun Raut and Others
Calcutta High Court · (1887) ILR (Cal) 621
Bengal Tenancy Act, 1885 — Section 178
High Courts25 May 1887
The Dalhi and London Bank, Ld. Vs Hem Lall Dutt
Calcutta High Court · (1887) ILR (Cal) 839
Limitation Act, 1871 — Section 26, 27
High Courts23 May 1887
Kishori Mohun Roy Chowdhry and Others Vs Chunder Nath Pal and Others
Calcutta High Court · (1887) ILR (Cal) 644
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Article 138
High Courts23 May 1887
Girwar Singh and on his Death, Srikishen Singh and Others Vs Thakur Narain Singh and Others
Calcutta High Court · (1887) ILR (Cal) 730
Limitation Act, 1963 — Article 132, 147Transfer of Property Act, 1882 — Section 87, 88
High Courts23 May 1887
Girhar Narain Tussuduq Hosain and Others Vs Girhar Narain and Others
Calcutta High Court · (1887) ILR (Cal) 556
Civil Procedure Code, 1908 (CPC) — Section 37Legal Practitioners Act, 1879 — Section 32
High Courts23 May 1887
Lal Mohun Mukerjee and Grish Chunder Mukerjee Vs Jogendra Chunder Roy and Others Grish Chunder Mukerjee Vs Ramkali Dutt and Others
Calcutta High Court · (1887) ILR (Cal) 636
Bengal Tenancy Act, 1885 — Section 174
High Courts23 May 1887
Mozaffer Hosain Shaha and Others, Hujjatulla Shaha and Others and Kamaruddin Shaha and Others Vs Kinu Ram Das
Calcutta High Court · (1887) ILR (Cal) 809
Bengal Tenancy Act, 1885 — Section 171
High Courts21 May 1887
Jagadamba Devi Vs Protap Ghose and Others
Calcutta High Court · (1887) ILR (Cal) 537
Bengal Tenancy Act, 1885 — Section 149(3)
High Courts19 May 1887
Burnomoyi Dast Vs Bunwari Lal Chowdhry and Others
Calcutta High Court · (1887) ILR (Cal) 749
High Courts18 May 1887
Fazal Rahaman and Another Vs Imam Ali and Another
Calcutta High Court · (1887) ILR (Cal) 583
High Courts17 May 1887
Anunda Chunder Bhuttacharji and Others Vs Fakir Chand Audhikari and Others
Calcutta High Court · (1887) ILR (Cal) 586
Bengal Land Registration Act, 1876 — Section 78Specific Relief Act, 1877 — Section 42
High Courts10 May 1887
Gungadhur Pershad Narain Singh Vs Mohabir Pershad Narain Singh
Calcutta High Court · (1887) ILR (Cal) 599
Transfer of Property Act, 1882 — Section 2, 86, 87
High Courts09 May 1887
Khajah Assenoollajoo Vs Solomon and Another
Calcutta High Court · (1887) ILR (Cal) 533
High Courts30 Apr 1887
Sukaroo Kobiraj Vs The Empress
Calcutta High Court · (1887) ILR (Cal) 566
Penal Code, 1860 (IPC) — Section 304A, 88
High Courts22 Apr 1887
Jogessur Das and Others Vs Aisani Koyburto and Another
Calcutta High Court · (1887) ILR (Cal) 553
Bengal Tenancy Act, 1885 — Section 20
High Courts21 Apr 1887
Fekoo Mahto Vs The Empress
Calcutta High Court · (1887) ILR (Cal) 539
Criminal Procedure Code, 1898 (CrPC) — Section 164, 364