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Calcutta High Court judgments, 1887

138 judgments · page 3 of 7

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High Courts05 Aug 1887

Nilmony Dassy for Self and as Guardian of Bishu Doshayi and Another Vs Sonatun Doshayi and Others

Calcutta High Court · (1888) ILR (Cal) 17

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High Courts22 Jul 1887

Abdul Rahaman Sodagur Vs Dullaram Marwari

Calcutta High Court · (1887) 07 CAL CK 0014

Limitation Act, 1963 — Article 175
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High Courts21 Jul 1887

Gobind Chandra Majumdar Vs Uma Charan Sen and Another

Calcutta High Court · (1887) ILR (Cal) 679

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High Courts21 Jul 1887

Thomson Vs Thomson and Another

Calcutta High Court · (1887) ILR (Cal) 580

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High Courts20 Jul 1887

Janki Kunwar Vs Ajit Singh

Calcutta High Court · (1888) ILR (Cal) 58

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High Courts20 Jul 1887

Queen-Empress Vs Kartick Chunder Das

Calcutta High Court · (1887) ILR (Cal) 721

Criminal Procedure Code, 1898 (CrPC) — Section 310Evidence Act, 1872 — Section 54
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High Courts18 Jul 1887

Fazel Ali Chowdhry and Others Vs Abdul Mozid Chowdhry and Others

Calcutta High Court · (1887) ILR (Cal) 659

Bengal Tenancy Act, 1885 — Section 93
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High Courts15 Jul 1887

Punchanun Mullick Vs Shib Chunder Mullick and Others

Calcutta High Court · (1887) ILR (Cal) 835

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High Courts12 Jul 1887

Lalji Sahoy Vs Odoya Sunderi Mitra and Others

Calcutta High Court · (1887) ILR (Cal) 757

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High Courts11 Jul 1887

Maseyk Vs Steel and Co. and Another

Calcutta High Court · (1887) ILR (Cal) 661

Civil Procedure Code, 1908 (CPC) — Section 19
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High Courts09 Jul 1887

In Re: Umesh Chandra Kar and Another

Calcutta High Court · (1888) ILR (Cal) 656

Penal Code, 1860 (IPC) — Section 268, 283, 290
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High Courts06 Jul 1887

Uman Parshad Vs Gandharp Singh

Calcutta High Court · (1888) ILR (Cal) 20

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High Courts02 Jul 1887

Ram Lal Roy Vs Digambur Misser and Others

Calcutta High Court · (1887) ILR (Cal) 761

Limitation Act, 1963 — Article 10, 120
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High Courts02 Jul 1887

Ram Pershad Represented by his Uncle and Guardian Ad Litem Dungur Mull Vs Dhapi

Calcutta High Court · (1887) ILR (Cal) 768

Civil Procedure Code, 1908 (CPC) — Section 131, 136
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High Courts01 Jul 1887

Probode Chunder Mullick and Others Vs M. Dowey

Calcutta High Court · (1887) ILR (Cal) 695

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High Courts30 Jun 1887

In Re: Iswar Chunder Guho and Others

Calcutta High Court · (1887) ILR (Cal) 653

Criminal Procedure Code, 1898 (CrPC) — Section 193, 199, 526
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High Courts29 Jun 1887

Nundo Lal Addy Vs Jodu Nath Haldar

Calcutta High Court · (1887) ILR (Cal) 674

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High Courts29 Jun 1887

Deefholts Vs Peters and Others

Calcutta High Court · (1887) ILR (Cal) 631

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High Courts29 Jun 1887

Altaf Hosain Vs Basarut Ali and Others

Calcutta High Court · (1887) ILR (Cal) 624

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High Courts27 Jun 1887

Harendra Narain Singh Chowdhry Vs T.D. Moran

Calcutta High Court · (1888) ILR (Cal) 40

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