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Calcutta High Court judgments, 1887

138 judgments · page 2 of 7

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High Courts17 Nov 1887

Umesh Chunder Das Vs Chunchun Ojha, heir and representative of the Late Jugodumba Debia Ojain

Calcutta High Court · (1888) ILR (Cal) 357

General Clauses Act, 1897 — Section 6Transfer of Property Act, 1882 — Section 2(c)
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High Courts17 Nov 1887

Dewanutulla Vs Kazem Molla and Others

Calcutta High Court · (1888) ILR (Cal) 184

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High Courts09 Nov 1887

Gobind Chunder Roy Vs Guru Churn Kurmokar

Calcutta High Court · (1888) ILR (Cal) 94

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High Courts03 Nov 1887

Atal Chundal and Others Vs Kedar Nath Mookerjee

Calcutta High Court · 64 Ind. Cas. 551

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High Courts01 Nov 1887

The Queen Empress Vs Reolah and Others

Calcutta High Court · (1887) ILR (Cal) 887

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High Courts31 Oct 1887

Mujidan Vs Satghuri

Calcutta High Court · (1888) ILR (Cal) 107

General Clauses Act, 1868 — Section 6
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High Courts31 Oct 1887

Rakhal Chunder Roy and Another Vs Modhusuddun Koer and Another

Calcutta High Court · (1888) ILR (Cal) 104

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High Courts13 Oct 1887

Ahmed Mahomed Mahomed Jackariah and Co. Vs Ahmed Mahomed

Calcutta High Court · (1888) ILR (Cal) 109

Criminal Procedure Code, 1898 (CrPC) — Section 94, 99
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High Courts29 Aug 1887

Queen-Empress Vs Itwari Saho

Calcutta High Court · (1888) ILR (Cal) 269

Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 467
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High Courts29 Aug 1887

Abdul Hossein Queen-Empress Vs Abdul Hossein

Calcutta High Court · (1888) ILR (Cal) 194

Criminal Procedure Code, 1898 (CrPC) — Section 438Police Act, 1861 — Section 29
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High Courts20 Aug 1887

Gowri Sunkar and Another Vs Zaheun and Others

Calcutta High Court · (1888) ILR (Cal) 198

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High Courts20 Aug 1887

Issuri Dasi and Others Vs Haragobind Das Koiburto and Another

Calcutta High Court · (1888) ILR (Cal) 187

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High Courts18 Aug 1887

Kripamoyi Dabia and Others Vs Durga Govind Sirkar and Others

Calcutta High Court · (1888) ILR (Cal) 89

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High Courts17 Aug 1887

Mamat Ram Bayan and Others Vs Bapu Ram Atai Bura Bhakat and Others

Calcutta High Court · (1888) ILR (Cal) 159

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts17 Aug 1887

Dinabundhu Surma and Others Vs Bodia Koch

Calcutta High Court · (1888) ILR (Cal) 100

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High Courts14 Aug 1887

Jagut Chunder Deb Vs Suresh Chunder Wum Chowdhry, by his Mother Nitobashini Chowdhrain

Calcutta High Court · (1887) 08 CAL CK 0011

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts12 Aug 1887

Grish Chunder Roy Vs Broughton and Others

Calcutta High Court · (1887) ILR (Cal) 861

Evidence Act, 1872 — Section 41
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High Courts12 Aug 1887

Prosono Coomar Ghose Vs Administrator-General of Bengal

Calcutta High Court · (1888) ILR (Cal) 83

Succession Act, 1865 — Section 128
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High Courts09 Aug 1887

Kutuhul Singh and Others Vs Uma Singh and Others

Calcutta High Court · (1888) ILR (Cal) 31

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts08 Aug 1887

Basudeb Surma Gossain and Another Vs Naziruddin

Calcutta High Court · (1887) ILR (Cal) 834

Criminal Procedure Code, 1898 (CrPC) — Section 517
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