High Courts18 Apr 1887
Basudeo Narain Singh and Others Vs Seolojy Singh
Calcutta High Court · (1887) ILR (Cal) 640
COURT ARCHIVE
Calcutta High Court judgments, 1887
138 judgments · page 6 of 7
High Courts15 Apr 1887
Mookoond Lal Pal Chowdhry and Another Vs Mahomed Sami Meah
Calcutta High Court · (1887) ILR (Cal) 484
Civil Procedure Code, 1882 — Section 244
High Courts13 Apr 1887
Nobodip Chunder Shaha Vs Ram Krishna Roy Chowdhey and Another
Calcutta High Court · (1887) ILR (Cal) 397
High Courts05 Apr 1887
Ganee Mahomed Sarkar Vs Tarini Charan Chuckerbati
Calcutta High Court · (1887) ILR (Cal) 546
Evidence Act, 1872 — Section 86
High Courts04 Apr 1887
Horendra Chundra Gupta Roy and Others Miners, by their Mother and Next Friend Busunto Kamari Gupta Vs Aunoardi Mundul and Another
Calcutta High Court · (1887) ILR (Cal) 544
High Courts02 Apr 1887
Queen-Empress Vs Chandi Singh and Others
Calcutta High Court · (1887) ILR (Cal) 395
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 537
High Courts31 Mar 1887
Nobin Chunder Bannerjee Vs Romesh Chunder Ghose and Others
Calcutta High Court · (1887) ILR (Cal) 781
High Courts21 Mar 1887
Queen-Empress Vs Chandu Gowala and Another
Calcutta High Court · (1887) ILR (Cal) 355
High Courts21 Mar 1887
Manija Khanum Alias Bakka Khanum Vs Khaja Mahomed Asghur
Calcutta High Court · (1887) ILR (Cal) 420
High Courts19 Mar 1887
Queen-Empress Vs Sricharan Bauri
Calcutta High Court · (1887) ILR (Cal) 357
Penal Code, 1860 (IPC) — Section 75
High Courts18 Mar 1887
Lutchmiput Singh Bahadur and on his Death his Son Chutterput Singh Doogur Vs The Land Mortgage Bank of India, Limited
Calcutta High Court · (1887) ILR (Cal) 464
Specific Relief Act, 1877 — Section 9
High Courts16 Mar 1887
Reid, Manager of the Suddowah Factory Vs Richardson Manager of the Rajpore Factory
Calcutta High Court · (1887) ILR (Cal) 361
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts16 Mar 1887
Hokum Chand Aswal Vs Gyanender Chunder Lahiri by his Guardian Abhoy Chunder Bagchi
Calcutta High Court · (1887) ILR (Cal) 570
High Courts15 Mar 1887
Nistarini Dasi Vs Dharmodas Das
Calcutta High Court · (1887) ILR (Cal) 446
Transfer of Property Act, 1882 — Section 123
High Courts14 Mar 1887
In Re: Mulla Adjim
Calcutta High Court · (1887) ILR (Cal) 351
Burma Courts Act, 1875 — Section 95
High Courts11 Mar 1887
Ram Culpo Bhattacharji Vs Ram Chunder Shome and Others
Calcutta High Court · (1887) ILR (Cal) 352
High Courts08 Mar 1887
Moheswari Pershad Narain Singh and Another Vs Baij Nath Pershad Narain Singh and Another
Calcutta High Court · (1887) ILR (Cal) 451