High Courts12 Jun 1871
Biswanath Chunder Vs Khantamani Dasi and Another
Calcutta High Court · (1871) 06 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments, 1871
93 judgments · page 3 of 5
High Courts12 Jun 1871
Durg Bijai Sing Vs Bhagabat Prasad Sing and Others
Calcutta High Court · (1871) 06 CAL CK 0010
High Courts12 Jun 1871
Ram Charan Bysak and Another Vs Lakhi Kant Bannik and Others
Calcutta High Court · (1871) 06 CAL CK 0007
High Courts09 Jun 1871Dismissed
Pratap Narayan Mookerjee Vs Madhu Sudan Mookerjee and Others
Calcutta High Court · (1871) 06 CAL CK 0013
High Courts08 Jun 1871
Latif Hossein and Another Vs Mussamat Jamilan and Another
Calcutta High Court · (1871) 06 CAL CK 0018
High Courts08 Jun 1871
Boro Khasia Vs Jata Sirdar and Another
Calcutta High Court · (1871) 06 CAL CK 0001
High Courts06 Jun 1871Allowed
Mahipat Sing Vs Mussamat Suraj Bansi Kunwar
Calcutta High Court · (1871) 06 CAL CK 0002
High Courts05 Jun 1871Allowed
Musst. Drabamayi Guptia Vs Taracharan Sen
Calcutta High Court · (1871) 06 CAL CK 0008
High Courts05 Jun 1871Allowed
Aga Mahomed Ali Shiraji Vs S.E. Judah
Calcutta High Court · (1871) 06 CAL CK 0003
High Courts30 May 1871
Maniruddin and Another Vs Gaur Chandra Shamadar
Calcutta High Court · (1871) 05 CAL CK 0006
High Courts26 May 1871
Krishna Mohan Shaha and Others Vs Munshi Aftabuddin Mahomed and Others
Calcutta High Court · (1871) 05 CAL CK 0002
High Courts25 May 1871Allowed
Badarannissa Bibi Vs Mafiattala
Calcutta High Court · (1871) 05 CAL CK 0005
High Courts23 May 1871
Lala Iswari Prasad and Others Vs Bir Bhanjan Tewari and Others Tarak Chandra Chatterjee and Others Vs Sashti Charan Chatterjee and Others
Calcutta High Court · (1871) 05 CAL CK 0012
High Courts22 May 1871Allowed
Ahmed Yousaffji Vs Akhut Ramana and Ramkarinji
Calcutta High Court · (1871) 05 CAL CK 0013
High Courts18 May 1871
Magju Pandaen Vs Ramdyal Tewari and Others
Calcutta High Court · (1871) 05 CAL CK 0015
High Courts15 May 1871Allowed
Damudar Jana Vs Srimati Pabitra Dasi and Another
Calcutta High Court · (1871) 05 CAL CK 0007
High Courts12 May 1871Allowed
Dinanath Mandal and Others Vs Ramtarak Karati
Calcutta High Court · (1871) 05 CAL CK 0001
High Courts11 May 1871
The Queen Vs Ameer Khan and Others
Calcutta High Court · (1871) 05 CAL CK 0008
High Courts10 May 1871
Baboo Roy Dhunpat Sing Bahadur Vs Amritnath Jha
Calcutta High Court · (1871) 05 CAL CK 0010