High Courts21 Mar 1871Dismissed
Krishna Dyal Ghose Vs Nittianand Ghose
Calcutta High Court · (1871) 03 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments, 1871
93 judgments · page 5 of 5
High Courts16 Mar 1871Dismissed
Brindaban Sookul Vs Durgaprasad Misser and Another
Calcutta High Court · (1871) 03 CAL CK 0011
High Courts15 Mar 1871
Munshi Abdul Ali Vs Tarachand Ghose
Calcutta High Court · (1871) 03 CAL CK 0001
High Courts13 Mar 1871Allowed
Cowar Kalikrishna Roy Vs Cowar Rajkumar Roy
Calcutta High Court · (1871) 03 CAL CK 0012
High Courts13 Mar 1871Allowed
Karunamayi Dasi Vs Paran Chandra Pal and Another
Calcutta High Court · (1871) 03 CAL CK 0007
High Courts09 Mar 1871Dismissed
Braja Kishor Surma Vs Kirti Chandra Surma
Calcutta High Court · (1871) 03 CAL CK 0005
High Courts02 Mar 1871Allowed
Kuwar Sham Kishore Roy Vs Tayubunnissa Bibi and Others
Calcutta High Court · (1871) 03 CAL CK 0013
High Courts02 Mar 1871Allowed
Sheikh Bandi Hossein Vs Lala Prag Dutt and Another
Calcutta High Court · (1871) 03 CAL CK 0002
High Courts03 Feb 1871
In Re: Ajudhia Prasad and Another (Insolvents) Mohant Jairam Gir
Calcutta High Court · (1871) 02 CAL CK 0002
High Courts20 Jan 1871Dismissed
Maharaj Kumar Baboo Ganeswar Sing Vs Durga Dutt and Others
Calcutta High Court · (1871) 01 CAL CK 0002
High Courts16 Jan 1871Dismissed
Indrachand Jahuri Vs Prince Gholam Mahomed
Calcutta High Court · (1871) 01 CAL CK 0001
High Courts10 Jan 1871
Abdul Karim and Others Vs Abdul Huque Kazi
Calcutta High Court · (1871) 01 CAL CK 0003