High Courts07 Aug 1871
The Queen Vs Girish Chandra Ghose and Others
Calcutta High Court · (1871) 08 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments, 1871
93 judgments · page 2 of 5
High Courts29 Jul 1871Allowed
In Re: the Petition of the Court of Wards on behalf of the Raja of Darbanga
Calcutta High Court · (1871) 07 CAL CK 0002
High Courts28 Jul 1871
Kedarnath Chuckerbutty Vs B. Donzelle
Calcutta High Court · (1871) 07 CAL CK 0005
High Courts25 Jul 1871Allowed
Harjiban Das and Another Vs Bhagwan Das
Calcutta High Court · (1871) 07 CAL CK 0009
High Courts24 Jul 1871
The Queen Vs Ramkrishna Das and Another
Calcutta High Court · (1871) 07 CAL CK 0004
High Courts24 Jul 1871Dismissed
Bholanath Mookerjee and Others Vs The Queen
Calcutta High Court · (1871) 07 CAL CK 0003
High Courts19 Jul 1871
Brammamayi Dasi Vs Abhai Charan Chowdhry
Calcutta High Court · (1871) 07 CAL CK 0008
High Courts18 Jul 1871Dismissed
Kali Kumar Dutt and Others Vs The Collector of Sylhet
Calcutta High Court · (1871) 07 CAL CK 0001
High Courts17 Jul 1871
The Municipal Commissioners for the Suburbs of Calcutta Vs Amanat Ali and Another
Calcutta High Court · (1871) 07 CAL CK 0007
High Courts17 Jul 1871
Anath Nath Day Vs A.B. Mackintosh and Others
Calcutta High Court · (1871) 07 CAL CK 0006
High Courts30 Jun 1871
In the Matter of the Indian Companies Act, 1866, and of the Port Canning Land Investment Reclamation and Dock Company, Limited Vs Claim of Prankrishna Law and Co. Claim of Pyarichand Mitter and Co. Claim of Mr. T. C. Cadogan, Claim of the Oriental Bank
Calcutta High Court · (1871) 06 CAL CK 0019
High Courts26 Jun 1871
P.F. Hughes Vs The Secretary of State for India in Council
Calcutta High Court · (1871) 06 CAL CK 0020
High Courts22 Jun 1871
Baker and Others Vs Sutherland and Others
Calcutta High Court · (1871) 06 CAL CK 0011
High Courts19 Jun 1871Dismissed
In Re: Decree Suits Numbered 228, 229, 230, 231, 232, 234, 236, 238, 239, 240, 241, 242, 243 and 281 or the year 1870, in the Court of the Moonsiff or Debhoghue and in the Matter of the Order of the High Court of Chancery in England, dated 12th November 1870, entitled "In the Matter of the Bangpara Tea States Company of Assam Limited; and in the Matter or the Companies Acts, 1862 and 1867; and in the Matter of Her Majesty''s Letters Patent for The High Court, Calcutta, dated 28th December, 1865
Calcutta High Court · (1871) 06 CAL CK 0015
High Courts19 Jun 1871Dismissed
In Re: Gholab Khan, Mookhtear
Calcutta High Court · (1871) 06 CAL CK 0009
High Courts17 Jun 1871
The Queen Vs Kali Chandra Shah and Mahima Ranjan Roy Chowdhry
Calcutta High Court · (1871) 06 CAL CK 0014
High Courts16 Jun 1871
Tarak Nath Mukhopadhya Vs The Collector of Hooghly, on behalf of Government and Baboo Iswar Chandra Mitter
Calcutta High Court · (1871) 06 CAL CK 0004
High Courts14 Jun 1871Allowed
Bistobehari Sahoy Vs Lala Biajnath Prasad and Others
Calcutta High Court · (1871) 06 CAL CK 0016
High Courts13 Jun 1871
The Municipal Commissioners of The Suburbs of Calcutta Vs Mahomed Ali and Another
Calcutta High Court · (1871) 06 CAL CK 0005