High Courts05 May 2014Allowed
Kamlesh Kumar Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 532
Constitution of India, 1950 - Article 14, 16
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 722 of 2,660
High Courts05 May 2014Allowed
Mathura Prasad Bhagat Vs Bihar State Electricity Board and Others
Patna High Court · (2015) 2 PLJR 408
High Courts05 May 2014
Vijay Kumar Chaurasia Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 842
Constitution of India, 1950 — Article 300-A
High Courts05 May 2014
Binod Kumar Singh Vs Union of India
Patna High Court · (2014) 3 PLJR 780
Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts05 May 2014
Shobha Devi Vs Mala Devi
Patna High Court · (2014) 4 PLJR 633
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts02 May 2014Dismissed
Shamshad Ali Khan Vs State of Bihar
Patna High Court · (2014) 3 BBCJ 7 : (2014) 3 BLJud 214
High Courts02 May 2014
Vishnu Sugar Mills Limited and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 863
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 3(3), 4, 5, 51Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 49(1), 49(3), 51
High Courts02 May 2014Dismissed
Smt. Sharda Devi Vs Bindhachal Missir
Patna High Court · (2014) 05 PAT CK 0014
Succession Act, 1925 — Section 299
High Courts02 May 2014
Branch Manager, National Insurance Company Ltd. Vs Bibha Devi
Patna High Court · (2014) 4 PLJR 772
Insurance Act, 1938 — Section 64Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 149, 170
High Courts02 May 2014
Shambhu Nath Pathak Vs Kanti Devi
Patna High Court · AIR 2014 Patna 147
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 25Penal Code, 1860 (IPC) — Section 494, 498A
High Courts01 May 2014Disposed Off
Roshan Rai Vs Sk. Nizamuddin
Patna High Court · (2014) 3 BBCJ 77 : (2014) 3 BLJud 242
High Courts01 May 2014Dismissed
Sri Niwas Rungta Vs State of Bihar
Patna High Court · (2014) 3 BLJud 140
High Courts01 May 2014Partly Allowed
Shankar Yadav @ Shanker Yadav and Vishwanath Yadav Vs The State of Bihar
Patna High Court · (2014) 05 PAT CK 0051
Penal Code, 1860 (IPC) — Section 302, 304, 34, 364
High Courts01 May 2014
Vishal Rai Vs The State of Bihar
Patna High Court · (2014) 05 PAT CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts01 May 2014
Ram Kishun Thakur, Subhash Thakur and Prabhat Thakur Vs The State of Bihar
Patna High Court · (2014) 05 PAT CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts01 May 2014
Roshan Rai and Others Vs Sk. Nizamuddin and Others
Patna High Court · (2014) 05 PAT CK 0038
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, Order 22 Rule 9
High Courts01 May 2014
Md. Islam and Others Vs The State of Bihar
Patna High Court · (2014) 05 PAT CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 302, 34