High Courts22 Feb 2016Disposed Off
Rajkumari Devi Vs State of Bihar
Patna High Court · (2016) 2 BLJud 120 : (2016) 2 PLJR 624
Bihar Canal Chat/Land Settlement Rules, 2016 - Rule 4(1)
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 606 of 2,660
High Courts22 Feb 2016Dismissed
Awadhesh Kumar Mandal Vs The State of Bihar and Others
Patna High Court · (2016) 02 PAT CK 0075
Prevention of Corruption Act, 1988 - Section 13 (1)(d), Section 13 (2), Section 13(1), Section 13(1)(c), Section 13(1)(e), Section 13(2), Section 7
High Courts22 Feb 2016Disposed off
Reshma Khatun and Others Vs Indian Oil Corporation Ltd. and Others
Patna High Court · (2016) 2 PLJR 870
Constitution of India, 1950 - Article 226
High Courts18 Feb 2016Disposed off
Rama Singh Vs State of Bihar
Patna High Court · (2016) 2 ECrC 392
Constitution of India, 1950 — Article 226
High Courts18 Feb 2016Allowed
Mahendra Bhagat Vs The State of Bihar and Others
Patna High Court · (2016) 02 PAT CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 161(3), Section 173, Section 482Essential Commodities Act, 1955 - Section 3, Section 7
High Courts18 Feb 2016Allowed
Lumbini Beverages Pvt. Ltd. Vs The Bihar State Power Holding Company Ltd. and Others
Patna High Court · (2016) 02 PAT CK 0028
Electricity Act, 1910 - Section 26(6), Section 39, Section 44Penal Code, 1860 (IPC) - Section 379
High Courts18 Feb 2016Dismissed
State of Bihar Vs Krishna Murari Prasad
Patna High Court · (2016) 2 BBCJ 73 : (2016) 6 FLT 352
Mineral Concession Rules, 1960 - Rule 22
High Courts17 Feb 2016Allowed
Ram Bilas Singh Vs Ramdheyan Bhagat
Patna High Court · (2016) 161 AIC 794
Evidence Act, 1872 - Section 68, Section 69, Section 90Hindu Succession Act, 1956 - Section 2(bb), Section 30Limitation Act, 1963 - Section 4, Section 5
High Courts17 Feb 2016Dismissed
Manish Kumar Vs Indian Oil Corporation Ltd. and others
Patna High Court · (2016) 2 PLJR 594
High Courts17 Feb 2016Dismissed
A.C.I.T. Vs Sunil Kumar
Patna High Court · (2016) 02 PAT CK 0076
Income Tax Act, 1961 - Section 143 (3), Section 40 A (3), Section 40A
High Courts17 Feb 2016Dismissed
Lal Yadav and Others Vs The State of Bihar
Patna High Court · (2016) 02 PAT CK 0072
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 304, Section 341
High Courts17 Feb 2016Dismissed
Siyaram Sharma Vs The State of Bihar and others
Patna High Court · (2016) 2 ECrC 393
Criminal Procedure Code, 1973 (CrPC) — Section 407, 482
High Courts17 Feb 2016Dismissed
Mustaque Ahmad Vs The State of Bihar and others
Patna High Court · (2016) 2 ECrC 387
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 302, 364
High Courts17 Feb 2016Dismissed
Ramashish Rai Vs The State of Bihar and others
Patna High Court · (2016) 2 ECrC 385
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 307, 34
High Courts17 Feb 2016Dismissed
Amod Kumar Chaurasiya Vs The State of Bihar and another
Patna High Court · (2016) 2 ECrC 376
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts17 Feb 2016Allowed
Atul Kumar Verma and Others Vs The State of Bihar
Patna High Court · (2016) 02 PAT CK 0046
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 364A
High Courts17 Feb 2016Dismissed
Bhasin Construction Company Pvt. Ltd. Vs Bihar Rajya Pul Nirman Nigam Ltd.
Patna High Court · (2016) 3 PLJR 76
Arbitration Act, 1940 - Section 14, Section 17, Section 30, Section 35, Section 39 (1) (VI)
High Courts17 Feb 2016Dismissed
A.C.I.T. Circle 6, Patna Vs Shri Sunil Kumar
Patna High Court · (2017) 1 PLJR 488
Income Tax Act, 1961 - Section 143(3), Section 40A(3)
High Courts16 Feb 2016Allowed
Ganesh Singh Vs Surendra Singh
Patna High Court · (2016) 3 BBCJ 248 : (2016) 4 PLJR 37
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Feb 2016Dismissed
Union of India and Others Vs Amrit
Patna High Court · (2016) 2 PLJR 523
Constitution of India, 1950 — Article 226