COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 603 of 2,660

High Courts03 Mar 2016Disposed Off

Shapoorji Paloonji and Company Pvt. Ltd. Vs Commissioner, Customs Central Excise and Service Tax and Others

Patna High Court · (2016) 03 PAT CK 0078

Cantonments Act, 2006 - Section 3Constitution of India, 1950 - Article 243, Article 243P, Article 243W, Article 248Finance Act, 1994 - Section 3, Section 65, Section 65B, Section 65B (31), Section 66D, Section 93

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High Courts03 Mar 2016Allowed

Rajaram Sah Vs The State of Bihar

Patna High Court · (2016) 03 PAT CK 0051

Penal Code, 1860 (IPC) - Section 302, Section 304B

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High Courts03 Mar 2016Allowed

Ramashish Sharma Vs Union of India through the Secretary, Department of Personnel and Training and Ors.

Patna High Court · (2016) 149 FLR 796 : (2016) 2 PLJR 280

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High Courts03 Mar 2016Dismissed

Anil Kumar Mukund Vs State of Bihar

Patna High Court · (2016) 2 BBCJ 99 : (2016) 2 BLJud 224

Constitution of India, 1950 - Article 217

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High Courts02 Mar 2016Allowed

A.K. Ojha Vs Life Insurance Corporation of India and Others

Patna High Court · (2016) 149 FLR 520 : (2016) 2 LLJ 492 : (2016) 3 PLJR 135

Civil Procedure Code, 1908 (CPC) - Section 9Constitution of India, 1950 - Article 141, Article 309, Article 311(2)Industrial Disputes Act, 1947 - Section 10, Section 2 (oo), Section 2(a), Section 2(k), Section 2(oo), Section 25-F, Se

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High Courts02 Mar 2016Dismissed

Rima Kumari Vs State of Bihar and Others

Patna High Court · (2016) 2 ECrC 523

Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 363, 366A

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High Courts02 Mar 2016Dismissed

Upendra Yadav @ Munshi Yadav alias Munshi Yadav Vs State of Bihar

Patna High Court · (2016) 1 BBCJ 605 : (2016) 2 ECrC 511

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34, 341

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High Courts02 Mar 2016Dismissed

Vinay Kumar Pappu and Others Vs The Union of India and Others

Patna High Court · (2016) AIR(Patna) 86 : (2016) 2 BBCJ 164 : (2016) 2 PLJR 783

Cinematograph Act, 1952 - Section 5-B(1)

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High Courts02 Mar 2016Dismissed

State of Bihar and Ors. Vs Dr. Shafique Azam

Patna High Court · (2016) 2 PLJR 276

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High Courts02 Mar 2016Allowed

Nawal Roy and Others Vs The State of Bihar

Patna High Court · (2016) 03 PAT CK 0038

Arms Act, 1959 - Section 27Evidence Act, 1872 - Section 145Penal Code, 1860 (IPC) - Section 148, Section 149, Section 304, Section 307

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High Courts02 Mar 2016Disposed Off

Md. Sayeed Vs Deputy Commissioner of Income Tax

Patna High Court · (2016) 03 PAT CK 0037

Criminal Procedure Code, 1973 (CrPC) - Section 362Income Tax Act, 1961 - Section 143(3)Limitation Act, 1963 - Section 10, Section 11, Section 12, Section 13, Section 14, Section 15, Section 16, Section 17, Section 18, Section 19, Sec

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High Courts01 Mar 2016Disposed Off