COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 581 of 2,660

High Courts27 Jun 2016Allowed

State of Bihar Vs Md. Nasiruddin

Patna High Court · (2016) 3 PLJR 861

High Courts27 Jun 2016Dismissed

Nutan Kumari Vs State of Bihar

Patna High Court · (2016) 3 PLJR 855

High Courts27 Jun 2016Dismissed

Awadhesh Mandal Vs State of Bihar

Patna High Court · (2016) 3 BLJud 234 : (2016) 4 PLJR 199

Bihar Control of Crimes Act, 1981 — Section 12Constitution of India, 1950 — Article 226

High Courts27 Jun 2016Allowed

Dukhi Singh Vs Bihar State Electricity Board

Patna High Court · (2016) 3 BBCJ 281 : (2016) 4 BLJud 299 : (2016) 4 PLJR 49

High Courts27 Jun 2016Disposed Off

Ajay Kumar Vs Union of India

Patna High Court · (2016) 4 PLJR 52

Constitution of India, 1950 — Article 226

High Courts24 Jun 2016Allowed

Dilip Singh, son of Late Dhurdev Singh, Resident of village Sar Narayan Amnor, P.S. Amnor, District - Saran at Chapra - Appellant @HASH The State of Bihar

Patna High Court · (2016) 4 ECrC 43 : (2017) 1 PCCR 217

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b) (ii)(c), Section 22(c)

High Courts24 Jun 2016Dismissed

The State of Bihar - Appellant @HASH Ranjeet Jha, Son of Babu Saheb Jha, resident of Mohalla - Chandni Chowk, Bishnupur, District - Begusarai

Patna High Court · (2016) 4 ECrC 224 : (2017) 1 PCCR 214

Penal Code, 1860 (IPC) - Section 376Protection of Children from Sexual Offences Act, 2012 - Section 4, Section 8

High Courts24 Jun 2016Dismissed

Birendra Kumar Sinha son of late Kamala Prasad Sinha resident of Road No. 24 Mohalla Rajiv Nagar, P.S. Digha Town Dist. Patna - Appellant @HASH State of Bihar Thru.C.B.I. (South Bihar) Patna

Patna High Court · (2016) 4 ECrC 15 : (2017) 1 PCCR 50

Penal Code, 1860 (IPC) - Section 418, Section 420, Section 477APrevention of Corruption Act, 1988 - Section 12(2), Section 13(1)(c), Section 13(1)(d), Section 13(2)

High Courts24 Jun 2016Dismissed

Gorakh Nath Prasad, Son of Kamta Prasad, Resident of Mohalla-New Area, P.S.-Dihri, District - Rohtas at Sasaram - Appellant @HASH The State of Bihar

Patna High Court · (2016) 4 ECrC 25 : (2017) 1 PCCR 48

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c)

High Courts24 Jun 2016Allowed

Ram Rekha Pandey Vs State of Bihar

Patna High Court · (2016) 166 AIC 548 : (2016) 2 BBCJ 433 : (2016) 3 BLJud 222 : (2017) CriLJ 2173 : (2016) 3 Crimes 539 : (2016) 3 Crimes 138 : (2016) 4 ECrC 254 : (2016) 4 KLT 66 : (2016) 3 PLJR 296

High Courts24 Jun 2016Disposed Off

Controller of Examination, Bihar Combined Entrance Competitive Examination Vs Nidhi Sinha

Patna High Court · (2017) AIR(Patna) 1 : (2016) 2 BBCJ 439 : (2016) 3 BLJud 250 : (2016) 3 PLJR 273 : (2017) 2 SCT 213

High Courts24 Jun 2016Dismissed

Keshav Kumar Vs State of Bihar

Patna High Court · (2016) 3 PLJR 285

High Courts24 Jun 2016Dismissed

Ajab Lal Paswan Vs The State of Bihar

Patna High Court · (2016) 3 BLJud 175 : (2017) 1 PLJR 482

High Courts24 Jun 2016Disposed Off

Controller of Examination Bihar Combined Entrance Competitive Exam Vs Nidhi Sinha

Patna High Court · (2017) AIR(Patna) 1 : (2016) 2 BBCJ 439 : (2016) 3 BLJud 250 : (2016) 3 PLJR 273 : (2017) 2 SCT 213

Constitution of India, 1950 - Article 15, Article 16, Article 226

High Courts24 Jun 2016Allowed

Narayan Singh @ Narayan Singh Vs Ram Chandra Mandal

Patna High Court · (2016) 2 BBCJ 413 : (2016) 3 BLJud 248

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1Evidence Act, 1872 - Section 90

High Courts23 Jun 2016Dismissed

Rayees Rajbanshi @ Rayeesh Rajbanshi - Appellant @HASH The State of Bihar

Patna High Court · (2016) 4 ECrC 227 : (2017) 1 PCCR 53

Penal Code, 1860 (IPC) - Section 364(A)

High Courts23 Jun 2016Partly Allowed

Kumari Hemlata Vs State of Bihar

Patna High Court · (2017) 1 BBCJ 1 : (2016) 4 PLJR 794

High Courts23 Jun 2016Dismissed

Bachu Prasad Vs State of Bihar

Patna High Court · (2016) 3 BBCJ 516 : (2017) 1 BLJud 23 : (2016) 4 PLJR 189

Bihar Tenancy Act, 1885 — Section 48 EConstitution of India, 1950 — Article 226

High Courts23 Jun 2016Dismissed

Subhchandra Mishra Vs The State of Bihar

Patna High Court · (2017) 153 FLR 531 : (2017) 1 PLJR 102

Industrial Disputes Act, 1947 - Section 11A, Section 33(2)(b)

High Courts23 Jun 2016Disposed Off

Imran Alam Vs The State of Bihar

Patna High Court · (2017) 1 PLJR 118

Constitution of India, 1950 - Article 226