CourtKutchehry.com

COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 567 of 2,660

High Courts20 Sept 2016Disposed Off

M/s. Bharat Int Udyog Vs State of Bihar

Patna High Court · (2016) 4 PLJR 681

Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993 - Section 8Bihar Value Added Tax Act, 2005 - Section 28(1)Constitution of India, 1950 - Article 226
Read judgment
High Courts20 Sept 2016Allowed

Arif @ Md. Arif Anwar Vs State of Bihar

Patna High Court · (2017) 1 ECrC 146

Penal Code, 1860 (IPC) - Section 147, Section 148, Section 307, Section 323, Section 341, Section 354, Section 504, Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(l)(x)
Read judgment
High Courts19 Sept 2016Allowed

Ranjit Kumar Jha Vs The State of Bihar

Patna High Court · (2017) 1 PLJR 436

Bihar Municipal Elementary Teachers (Employment and Service Conditions) Rules, 2006 - Rule 8(2), Rule 9(v)Bihar Panchayat Raj Act, 2006 - Section 17(2)
Read judgment